High Courts28 Jul 2025Dismissed
Deepak Kumar Khemka Vs Yogesh Kumar Jaiswal & Ors.
Delhi High Court · (2025) 07 DEL CK 1960
Code of Civil Procedure, 1908-Order VII Rule 11, VII Rule 11(a)Trade Marks Act, 1999-Section 29, 135(2)(c)
COURT ARCHIVE
Delhi High Court judgments
1,25,249 judgments · page 634 of 6,263
High Courts28 Jul 2025Allowed
M/S Surya Roshni Limited Vs M/S Suriya Sunlite LED Pvt Ltd
Delhi High Court · (2025) 07 DEL CK 1962
Civil Procedure Code, 1908-Order IX Rule 7
High Courts28 Jul 2025Dismissed
Paul Deepak Rajaratnam & Ors. Vs Surgeport Logistics Private Limited & Anr.
Delhi High Court · 2025 INSC 691
Arbitration and Conciliation Act, 1996-Section 37(2)(b), 37, 17, 9, 21, 5, 36Indian Contract Act, 1872-Section 27Specific Relief Act, 1963-Section 14(c), 14(d), 41(e)
High Courts28 Jul 2025Dismissed
UOI Vs Phire Ram & Anr.
Delhi High Court · (2025) 07 DEL CK 1979
Land Acquisition Act, 1984-Section 54, 4, 6, 18
High Courts28 Jul 2025Dismissed
M Vs State (NCT) Of Delhi & Anr.
Delhi High Court · (2025) 07 DEL CK 1980
Indian Penal Code-Section 376, 376(2)(n), 506, 323Criminal Procedure Code-Section 313, 164, 378
High Courts28 Jul 2025
Subhan Vs State (GNCT) Of Delhi & Anr.
Delhi High Court · (2025) 07 DEL CK 1989
IPC-Sections 395, 397, 398, 411, 34
High Courts28 Jul 2025Dismissed
Pradip Kumar Singh Vs All India Council For Technical Education & Ors.
Delhi High Court · (2025) 07 DEL CK 2005
Dentist Act, 1948
High Courts28 Jul 2025Dismissed
Union Of India & Ors. Vs Ramdev & Ors.
Delhi High Court · (2025) 07 DEL CK 2013
High Courts28 Jul 2025Dismissed
Lalit Meena Vs Union Of India & Anr.
Delhi High Court · (2025) 07 DEL CK 2015
Constitution of India-Article 226, 14
High Courts28 Jul 2025Dismissed
Govt Of NCT Of Delhi & Ors. Vs Saunoo Kumar
Delhi High Court · (2025) 07 DEL CK 2017
High Courts28 Jul 2025Disposed Of
Niranjan Kumar & Ors. Vs Union Of India & Ors.
Delhi High Court · (2025) 07 DEL CK 2022
High Courts28 Jul 2025Disposed Of
S K Verma Vs Union Of India & Ors.
Delhi High Court · (2025) 07 DEL CK 2026
High Courts28 Jul 2025Disposed Of
Govt Of NCT Of Delhi (Department Of Health And Family Welfare) & Anr. Vs Vicky & Ors.
Delhi High Court · (2025) 07 DEL CK 2027
High Courts28 Jul 2025Partly Allowed
Sanjay Kumar Jain Vs State (Through A.C.B)
Delhi High Court · (2025) 07 DEL CK 2046
Prevention of Corruption Act-Section 13(1)(d), 13(2)Indian Penal Code, 1860-Section 420, 120BCr.P.C.-Section 313, 197
High Courts28 Jul 2025Dismissed
Nitish Kumar Soni Vs State NCT Of Delhi
Delhi High Court · (2025) 07 DEL CK 2056
Bhartiya Nagrik Suraksha Sanhita-Section 483IPC-Sections 302, 201, 506, 120B, 34, 307, 308, 195AArms Act-Sections 25, 27, 54, 59
High Courts28 Jul 2025Dismissed
State Govt Of NCT Of Delhi Vs Vinod Bhardwaj
Delhi High Court · (2025) 07 DEL CK 2057
Code of Criminal Procedure, 1973-Section 377(3), 313Indian Penal Code, 1860-Section 323, 328, 354, 354A, 354D, 384, 506, 506(I)
High Courts28 Jul 2025Disposed Of
Jarnail Singh Vs State (Govt Of Nct Of Delhi)
Delhi High Court · (2025) 07 DEL CK 2059
Bharatiya Nagarik Suraksha Sanhita (BNSS), 2023-Section 482, 35(3)Code of Criminal Procedure, 1973 (Cr.P.C.)-Section 438, 41, 41ABharatiya Nyaya Sanhita (BNS), 2023-Sections 318(4), 336(3), 340(2), 61(2)
High Courts28 Jul 2025Disposed Of
Deepak Kumar Gupta Vs State (NCT Of Delhi)
Delhi High Court · (2025) 07 DEL CK 2060
BNSS-Section 483IPC-Sections 420, 467, 468, 471, 120B, 34Cr.P.C-Section 439
High Courts28 Jul 2025Disposed Of
M/S. Dharamshilla Cancer Foundation And Research Centre Vs Assistant Commissioner Of Sales Tax – Ward 84
Delhi High Court · (2025) 07 DEL CK 2073
CPC-Order VI Rule 17Constitution of India-Article 226Central Goods and Services Tax Act, 2017-Section 168A, 73
High Courts28 Jul 2025Disposed Of
Triveni Sales Corporation Through Proprietor Neena Kapoor Vs Government Of NCT Of Delhi & Anr.
Delhi High Court · (2025) 07 DEL CK 2080
Constitution of India-Article 226