High Courts29 Jul 2025Allowed

Equity Intelligence Aif Trust Vs Central Board Of Direct Taxes & Anr

Delhi High Court · (2025) 07 DEL CK 0994

Constitution of India, 1950 - Article 226Income Tax Act, 1961 - Section 10(23FB), 43(5), 115U, 115UB, 143(3), 143(3A), 143(3B), 160, 160(1)(iv), 161, 161(1a), 164, 164(1), 164(3), 166, 245Q(1), 245WSecurities and Exchange Board of India Act, 1992 - Section 12, 12(1), 12(1C)
High Courts29 Jul 2025Dismissed

MMTC Limited Vs ANGLO American Metallurgical Pty Limited And Ors

Delhi High Court · (2025) 07 DEL CK 0982

Code of Civil Procedure, 1908 - Section 9, 47, 151, Order 7 Rule 11, Order 7 Rule 11(a), Order 7 Rule 11(d)Criminal Procedure Code, 1973 - Section 156(3)Arbitration and Conciliation Act, 1996 - Section 5, 8, 19, 34, 34(2), 34(3), 36, 37
High Courts28 Jul 2025Allowed

Pushpa @ Baby Vs State & Anr.

Delhi High Court · (2025) 07 DEL CK 1715

Protection of Women from Domestic Violence Act, 2005-Section 29, 12, 3, 3(iv)Constitution of India