High Courts28 Jul 2025
Shakti Kumar Agrawal Vs Municipal Corporation Of Delhi & Ors.
Delhi High Court · (2025) 07 DEL CK 1762
COURT ARCHIVE
Delhi High Court judgments
1,25,249 judgments · page 633 of 6,263
High Courts28 Jul 2025Disposed Of
Bhavya Electricals Vs R.K. Electrical Industries (India) Pvt. Ltd & Anr.
Delhi High Court · (2025) 07 DEL CK 1809
Bhartiya Sakshya Adhiniyam, 2023-Section 39(1), 40(1), 41(2)
High Courts28 Jul 2025Disposed Of
Roshan Lal Vs Shanti Kiran (India) Pvt Ltd. & Ors.
Delhi High Court · (2025) 07 DEL CK 1815
Negotiable Instruments Act, 1881-Section 138CPC-Order I Rule 10
High Courts28 Jul 2025Dismissed
Sanjeev Sehgal Vs State
Delhi High Court · (2025) 07 DEL CK 1818
Indian Succession Act, 1925-Section 283(1)(c)
High Courts28 Jul 2025Disposed Of
Mahender Singh Dhakad Vs Shruti Rathore
Delhi High Court · (2025) 07 DEL CK 1819
High Courts28 Jul 2025Disposed Of
Sanjeev Duggal Vs Kapil Kumar Sehgal
Delhi High Court · (2025) 07 DEL CK 1820
CPC-Order XVI Rule 2
High Courts28 Jul 2025Dismissed
Sh. Ram Dutt Sharma Vs Sh. Bal Kishan
Delhi High Court · (2025) 07 DEL CK 1822
CPC-Order VII Rule 11, XII Rule 6, Section 47, 35-A
High Courts28 Jul 2025Allowed
Amit Jindal Vs The State Govt. Of NCT Of Delhi & Anr.
Delhi High Court · (2025) 07 DEL CK 1874
Bharatiya Nagarik Suraksha Sanhita-Section 528IPC-Sections 498A, 406, 34
High Courts28 Jul 2025Allowed
Sunil Kumar & Anr. Vs The State Govt Of NCT Of Delhi & Anr.
Delhi High Court · (2025) 07 DEL CK 1875
Bharatiya Nagarik Suraksha Sanhita-Section 528IPC-Section 498A, 406, 34HMA-Section 13B(1), 13B(2)
High Courts28 Jul 2025Allowed
Avek Raj & Ors. Vs State Of NCT Of Delhi & Anr.
Delhi High Court · (2025) 07 DEL CK 1876
Bharatiya Nagarik Suraksha Sanhita-Section 528IPC-Sections 354(A), 506, 34, 341, 354, 509
High Courts28 Jul 2025Allowed
Kaddu @ Shiva & Ors. Vs The State Of NCT Of Delhi & Anr.
Delhi High Court · (2025) 07 DEL CK 1879
Bharatiya Nagarik Suraksha Sanhita-Section 528IPC-Sections 308, 323, 354B, 506, 509, 34
High Courts28 Jul 2025Allowed
Jati Sharma & Ors. Vs The State NCT Of Delhi & Anr.
Delhi High Court · (2025) 07 DEL CK 1881
Bharatiya Nagarik Suraksha Sanhita-Section 528IPC-Sections 498A, 406, 354, 34, 506, 323
High Courts28 Jul 2025Allowed
Bayer Cropscience Aktiengesellschaft Vs The Deputy Controller Of Patents And Designs & Anr
Delhi High Court · (2025) 07 DEL CK 1891
Patents Act, 1970-Section 117A, 25(2), 43(2), 3(d), 25(2)(e), 25(2)(f), 25(2)(g), 25(4), 25(1)(e), 25(1)(f), 117A(2)Patents Rules, 2003-Rule 138, 59, 60, 62, 62(5)Constitution of India-Article 226, 227
High Courts28 Jul 2025Disposed Of
Pervez Vs Directorate Of Enforcement
Delhi High Court · (2025) 07 DEL CK 1892
Prevention of Money Laundering Act, 2002-Sections 3 and 4
High Courts28 Jul 2025Dismissed
Late J.P. Gupta (Through His Lr.) Sunil Gupta Vs Bosch Limited & Ors.
Delhi High Court · (2025) 07 DEL CK 1903
Code of Civil Procedure, 1908-Order XXII Rule 9(2), XXII Rule 4, XXII Rule 10A, XXII Rule 1, XXII Rule 3Indian Partnership Act, 1932-Section 42(c)Limitation Act, 1963-Section 5, Article 120, 121
High Courts28 Jul 2025Dismissed
Pankaj Jain Vs Parul Jain
Delhi High Court · (2025) 07 DEL CK 1922
Hindu Marriage Act, 1955-Section 28, 22, sub-section (1) of Section 22, sub-section (2) of Section 22Family Courts Act, 1984-Section 19POCSO Act
High Courts28 Jul 2025Dismissed
Govt Of NCT Of Delhi & Ors. Vs Bapuna Alcobrew Private Limited
Delhi High Court · (2025) 07 DEL CK 1918
Delhi Excise Act, 2009-Section 27Delhi Excise Rules, 2010-Rule 9, 18Constitution of India-Article 226
High Courts28 Jul 2025Dismissed
Union Of India & Ors. Vs Sgt Ravinder (Retd)
Delhi High Court · (2025) 07 DEL CK 1952
Constitution of India-Article 226
High Courts28 Jul 2025Dismissed
Union Of India & Ors. Vs Ex Sgt Ranjeet Kumar Akela
Delhi High Court · (2025) 07 DEL CK 1957
Constitution of India-Article 226
High Courts28 Jul 2025Dismissed
Union Of India & Ors. Vs Ex-JWO Bhagwan Yadav
Delhi High Court · (2025) 07 DEL CK 1959
Constitution of India-Article 226