High Courts03 Apr 1980
The Delhi Cloth and General Mills Co. Ltd. Vs The Commissioner of Income Tax, New Delhi
Delhi High Court · (1980) 17 CTR 143 : (1980) ILR Delhi 1003
COURT ARCHIVE
Delhi High Court judgments
1,15,071 judgments · page 5,581 of 5,754
High Courts02 Apr 1980
Commissioner of Income Tax, New Delhi Vs Phool Chand Jiwan Ram
Delhi High Court · (1981) 131 ITR 37
High Courts02 Apr 1980
Commissioner of Income Tax, Delhi-II Vs Mediratta Engineering Corporation
Delhi High Court · (1981) 132 ITR 327
High Courts02 Apr 1980
The Municipal Corporation of Delhi and Others Vs Ram Kumar Bhardwaj and Others
Delhi High Court · (1980) 18 DLT 283
High Courts01 Apr 1980
Tayub Jamal and Company Vs Collector of Customs, Calcutta and Others
Delhi High Court · (1980) 17 DLT 568
High Courts01 Apr 1980
Madras Rubber Factory Ltd. Vs Union of India (UOI), The Board of Central Excise and Customs and The Assistant Collector of Central Excise
Delhi High Court · (1980) CENCUS 434
High Courts01 Apr 1980
State Vs Jitender Chopra and Another
Delhi High Court · (1980) 18 DLT 137 : (1980) RLR 615
High Courts01 Apr 1980
Madras Rubber Factory Ltd. Vs Union of India and others
Delhi High Court · (1980) CENCUS 435 : (1981) 8 ELT 804
High Courts31 Mar 1980
Lalita Dalmia Vs Commissioner of Wealth Tax, Delhi (Central) and Another
Delhi High Court · (1981) 6 TAXMAN 85
Wealth Tax Act, 1957 — Section 25(1), 5(1)
High Courts31 Mar 1980
H.M.M. Limited Vs Union of India (UOI) and Others
Delhi High Court · (1980) CENCUS 340
High Courts31 Mar 1980
LALITA DALMIA Vs COMMISSIONER OF WEALTH-TAX DELHI (CENTRAL) AND ANOTHER.
Delhi High Court · (1981) 132 ITR 139
High Courts28 Mar 1980
Orient Longman Ltd. Vs Commissioner of Income Tax, Delhi-II
Delhi High Court · (1981) 130 ITR 477
High Courts28 Mar 1980
Jawahar Lal Gupta Vs Municipal Corporation of Delhi Jawahar Lal Gupta Vs Attorney General of India, New Delhi
Delhi High Court · (1980) 18 DLT 8
High Courts27 Mar 1980
R.B. NARAIN SINGH SUGAR MILLS P. LTD. Vs COMMISSIONER OF Income Tax, NEW DELHI.
Delhi High Court · (1980) 18 CTR 292 : (1981) 129 ITR 689
High Courts27 Mar 1980
R.B. Narain Singh Sugar Mills P. Ltd. Vs Commissioner of Income Tax, New Delhi
Delhi High Court · (1981) 129 ITR 698
High Courts26 Mar 1980
Raj Chopra Vs Shanno Devi and Others
Delhi High Court · AIR 1981 Delhi 18 : (1980) 17 DLT 546 : (1980) RLR 431
Limitation Act, 1963 — Section 3Punjab Land Revenue Act, 1887 — Section 91
High Courts22 Mar 1980
Asoke Kumar Sen Vs Income Tax Officer, Special Circle-V, New Delhi and another
Delhi High Court · (1981) 132 ITR 707
High Courts22 Mar 1980
ASOKE KUMAR SEN Vs Income Tax OFFICER, SPECIAL CIRCLE-V, NEW DELHI, AND ANOTHER.
Delhi High Court · (1981) 132 ITR 707