High Courts18 Apr 1980
Commissioner of Income Tax, Delhi-I Vs Premier Auto Finance P. Ltd.
Delhi High Court · (1981) 128 ITR 540
COURT ARCHIVE
Delhi High Court judgments
1,15,071 judgments · page 5,580 of 5,754
High Courts17 Apr 1980
Associated Cement Companies Ltd. Vs Union of India
Delhi High Court · (1981) 8 ELT 421
High Courts16 Apr 1980
Modi Carpets Limited and Another Vs Union of India and Others
Delhi High Court · (1980) ILR Delhi 1276
High Courts16 Apr 1980
Modi Carpets Limited and another Vs Union of India and others
Delhi High Court · (1980) CENCUS 370 : (1980) 6 ELT 320
High Courts16 Apr 1980
Inderjit Kaur Vs Rajinder Singh
Delhi High Court · (1980) 18 DLT 197 : (1980) RLR 666
High Courts14 Apr 1980Dismissed
H.K. Dass Sharma Vs Official Liquidator, United India General Finance (P.) Ltd. and Another
Delhi High Court · (1980) RLR 552
Companies Act, 1956 — Section 446, 477, 543Limitation Act, 1963 — Article 137
High Courts14 Apr 1980
Jaipur Charitable Trust Vs Commissioner of Income Tax, Central, Delhi
Delhi High Court · (1981) 127 ITR 620
High Courts10 Apr 1980
Prem Nath Motors Vs Presiding Officer, Industrial Tribunal Delhi and John Nigholson
Delhi High Court · (1980) 18 DLT 111 : (1980) 41 FLR 338
High Courts10 Apr 1980
Haryana Breweries Ltd. Vs Aluminium Manufacturing Co. Ltd. and Another
Delhi High Court · AIR 1980 Delhi 311 : (1980) 18 DLT 122
High Courts10 Apr 1980
Chander Mohan Khanna Vs National Council of Educational Research
Delhi High Court · (1980) ILR Delhi 1010
High Courts09 Apr 1980
New Delhi Municipal Committee Vs Little Theatre Group and Another
Delhi High Court · (1980) ILR Delhi 1037
High Courts09 Apr 1980
Modi Industries Ltd. Vs Union of India and others
Delhi High Court · (1980) 04 DEL CK 0036
High Courts09 Apr 1980
Kashmere Gate Charitable Trust Vs M.G. Shahni and Co.
Delhi High Court · (1980) ILR Delhi 467 : (1980) RLR 580
High Courts08 Apr 1980
Food Corporation of India Vs P.L. Juneja
Delhi High Court · AIR 1981 Delhi 43
Arbitration Act, 1940 — Section 20, 33, 34, 39
High Courts08 Apr 1980
New Delhi Municipal Corporation Vs Hardev Singh and Others
Delhi High Court · AIR 1980 Delhi 224
High Courts07 Apr 1980
Deputy General Manager Phones, Delhi Telephone District, New Delhi and Another Vs Inder Sain Alag
Delhi High Court · (1980) ILR Delhi 511 : (1981) LabIC 462 : (1981) 1 SLJ 487
Constitution of India, 1950 — Article 309Posts and Telegraphs (Stenographers) Recruitment Rules, 1961 — Rule 4
High Courts03 Apr 1980
Delhi Cloth and General Mills Co. Ltd. Vs Commissioner of Income Tax, New Delhi
Delhi High Court · (1980) 125 ITR 96
High Courts03 Apr 1980
Jagdish Chand Vs Bhim Sam etc.
Delhi High Court · AIR 1980 Delhi 283 : (1980) RLR 597