High Courts04 Mar 1980
Commissioner of Wealth Tax, Delhi-I Vs Gurdial Singh
Delhi High Court · (1980) 123 ITR 483
COURT ARCHIVE
Delhi High Court judgments
1,15,021 judgments · page 5,582 of 5,752
High Courts03 Mar 1980
Commissioner of Income Tax, Delhi-I Vs Kishan Lal
Delhi High Court · (1980) 124 ITR 19
Income Tax Act, 1961 — Section 256(1)Partnership Act, 1932 — Section 29, 29(1)
High Courts29 Feb 1980
DELHI STOCK EXCHANGE ASSOCIATION LTD. Vs COMMISSIONER OF Income Tax, NEW DELHI.
Delhi High Court · (1980) 126 ITR 532
High Courts29 Feb 1980
Prabhu Dayal and Others Vs Municipal Corporation of Delhi, etc.
Delhi High Court · (1980) ILR Delhi 528
High Courts29 Feb 1980
Ganesh Anand Chela Vs Swami Divyanand
Delhi High Court · (1980) CriLJ 1036 : (1980) 17 DLT 492 : (1980) RLR 265
High Courts29 Feb 1980
Interads Advertising (P.) Ltd. Vs Palmex Enterprises.
Delhi High Court · (1983) 53 CompCas 550
High Courts29 Feb 1980
Oriental Fire and General Insurance Co. Ltd. and another Vs Smt. Sushila Jain and others
Delhi High Court · (1980) ACJ 451 : AIR 1980 Delhi 236
High Courts29 Feb 1980
Delhi Stock Exchange Association Ltd. Vs Commissioner of Income Tax, New Delhi
Delhi High Court · (1980) 126 ITR 532
High Courts29 Feb 1980
The Oriental Fire and General Insurance Company Ltd. Vs Sushila Jain and Others
Delhi High Court · (1983) 53 CompCas 438 : (1980) ILR Delhi 1057
High Courts29 Feb 1980
Municipal Corporation of Delhi Vs The Children Book Trust
Delhi High Court · (1980) 18 DLT 332 : (1980) RLR 750
High Courts29 Feb 1980
National Small Industries Corporation Ltd. Vs Metal Products of India and Others
Delhi High Court · (1980) 18 DLT 227 : (1980) RLR 676
High Courts29 Feb 1980
Porritts and Spencer (Asia) Ltd. Vs Union of India and Others
Delhi High Court · (1980) CENCUS 489 : (1980) 17 DLT 539(1) : (1980) 6 ELT 679 : (1980) ILR Delhi 1173
High Courts28 Feb 1980
Sampuran Singh Vs R. Copal
Delhi High Court · AIR 1981 Delhi 7 : (1980) 17 DLT 382 : (1980) RLR 310
High Courts28 Feb 1980
Commissioner of Income Tax, Delhi (Central) Vs Har Prasad and Co. (P.) Ltd.
Delhi High Court · (1981) 129 ITR 388
High Courts27 Feb 1980
Krishna Gold and Silver Thread Mills Vs Union of India and Others
Delhi High Court · (1980) ILR Delhi 173 : (1980) LabIC 887
High Courts27 Feb 1980
Dalmia Dadri Cement Ltd. Vs Commissioner of Income Tax, Delhi (Central)
Delhi High Court · (1980) 126 ITR 851