High Courts27 Feb 1980
Sushila Seth and Others Vs State of Madhya Pradesh
Delhi High Court · AIR 1980 Delhi 244 : (1980) 17 DLT 418
COURT ARCHIVE
Delhi High Court judgments
1,15,021 judgments · page 5,583 of 5,752
High Courts27 Feb 1980
New Bank of India Ltd. Vs Union of India and another
Delhi High Court · (1980) 02 DEL CK 0006
High Courts26 Feb 1980
Krishna Prakash and Another Vs Shanta Sinha Chenoy and Another
Delhi High Court · (1980) ILR Delhi 854
High Courts26 Feb 1980
Sushil Chander Gupta Vs Radha Krishan Bhatija
Delhi High Court · AIR 1980 Delhi 110 : (1980) 17 DLT 395 : (1980) 1 DRJ 40 : (1980) RLR 423
High Courts26 Feb 1980
Jagdish Singh Vs Daljit Singh
Delhi High Court · (1980) 18 DLT 23 : (1980) RLR 546
High Courts22 Feb 1980
Ram Nath Vs O.P. Khadria
Delhi High Court · AIR 1980 Delhi 237 : (1980) 17 DLT 435 : (1980) 1 DRJ 38 : (1980) RLR 360
High Courts22 Feb 1980
Deep Chand Vs Saroopi Devi
Delhi High Court · (1980) 17 DLT 486 : (1980) RLR 338
High Courts22 Feb 1980
Scindia Potteries Private Ltd. and A.S. Goraya Vs Purolator India Ltd. and Union of India
Delhi High Court · AIR 1980 Delhi 157 : (1980) 17 DLT 358 : (1980) RLR 271
High Courts21 Feb 1980
Union of India Vs Sarju Prasad Jagdish Prasad
Delhi High Court · AIR 1980 Delhi 162 : (1980) 17 DLT 511 : (1980) RLR 503
High Courts20 Feb 1980
Baldev Sahai Bangia Vs R.C. Bhasin
Delhi High Court · AIR 1980 Delhi 145 : (1980) 17 DLT 461 : (1980) 1 DRJ 60 : (1980) RLR 319
High Courts18 Feb 1980
Commissioner of Income Tax, Delhi-II Vs O.N. Talwar
Delhi High Court · (1980) 17 CTR 278 : (1980) 123 ITR 80
High Courts18 Feb 1980
Commissioner of Income Tax, Delhi Vs Vinay Bharat Ram
Delhi High Court · (1981) 129 ITR 128
High Courts18 Feb 1980
Mrs. Ethyl Saxena (Decd) (By L.R.) Vs Commissioner of Income Tax, New Delhi
Delhi High Court · (1984) 146 ITR 518
High Courts15 Feb 1980
Prem Swarup Puri Vs Delhi Administration and Union of India
Delhi High Court · (1980) ILR Delhi 184
High Courts14 Feb 1980
Commissioner of Income Tax Vs Orissa Cement Ltd.
Delhi High Court · (1981) 5 TAXMAN 98
Income Tax Act, 1922 — Section 10Income Tax Act, 1961 — Section 256(1), 28, 29, 30, 31Wealth Tax Act, 1957 — Section 2(m)
High Courts14 Feb 1980
Rani Lila Bhargava and others Vs Union of India
Delhi High Court · (1983) 141 ITR 836
High Courts14 Feb 1980
Capital Bus Service (P.) Ltd. Vs Commissioner of Income Tax, New Delhi
Delhi High Court · (1980) 123 ITR 404
High Courts14 Feb 1980
Commissioner of Income Tax, Delhi (Central) Vs Orissa Cement Ltd.
Delhi High Court · (1980) 124 ITR 251 : (1981) 6 TAXMAN 387