High Courts14 Aug 1967
NARANG INDUSTRIES LTD. Vs COMMISSIONER OF Income Tax, NEW DELHI.
Delhi High Court · (1967) 66 ITR 316
COURT ARCHIVE
Delhi High Court judgments
1,15,203 judgments · page 5,752 of 5,761
High Courts08 Aug 1967
Visanji Velji Somays Vs Union of India and Others
Delhi High Court · (1968) ILR Delhi 120 Supp : (1968) ILR Delhi 120
High Courts03 Aug 1967
S. SEWA SINGH GILL Vs Income Tax OFFICER, B-III DISTRICT, NEW DELHI, AND OTHERS. ([1968] 69 I. T. R. (SH. N.) 9.).
Delhi High Court · (1968) 70 ITR 534
High Courts27 Jul 1967
Sham Dass Chawla Vs Delhi Development Authority
Delhi High Court · (1967) 3 DLT 593
High Courts21 Jul 1967
Parkash Dev Chopra Vs The new bank of India Ltd., New Delhi and Others
Delhi High Court · AIR 1968 Delhi 244 : (1968) ILR Delhi 399 Supp
High Courts20 Jul 1967
M.L. Dhawan Vs Capri Ltd., New Delhi and Others
Delhi High Court · AIR 1968 Delhi 83
High Courts19 Jul 1967
Kakoo Shah Uttam Chand and Others Vs Kamla Wati and Others
Delhi High Court · AIR 1969 Delhi 120
High Courts14 Jul 1967
Madan Lal Vs Hira Singh Pal
Delhi High Court · AIR 1968 Delhi 110 : (1968) 4 DLT 3
High Courts04 Jul 1967
Commissioner of Income Tax Vs R.B. Jodha Mal Kuthalia
Delhi High Court · AIR 1968 Delhi 16
High Courts27 Jun 1967
C.L. Jolly Vs Madan Lal
Delhi High Court · (1968) ILR Delhi 107 Supp : (1968) ILR Delhi 107