High Courts27 Feb 1967
In the Matter of Hamdard Dawakhana (Wakf) Delhi C.
Delhi High Court · AIR 1968 Delhi 1
COURT ARCHIVE
Delhi High Court judgments
1,15,142 judgments · page 5,754 of 5,758
High Courts24 Feb 1967
Narain Singh Vs Commr. of Income Tax, Delhi
Delhi High Court · AIR 1967 Delhi 75
High Courts24 Feb 1967
S. NARAIN SINGH Vs COMMISSIONER OF INCOME - TAX, DELHI.
Delhi High Court · (1967) 66 ITR 341
High Courts23 Feb 1967
Matu Ram and Others Vs Union of India and Others
Delhi High Court · AIR 1967 Delhi 58
High Courts23 Feb 1967Allowed
Madhavnagar Cotton Mills Co. Ltd. Vs Union of India and Others
Delhi High Court · (1967) 02 DEL CK 0007
High Courts21 Feb 1967
DAULAT RAM AND OTHERS Vs SOM NATH AND OTHERS.
Delhi High Court · (1968) 68 ITR 779
High Courts21 Feb 1967
Avtar Singh Anand Vs E. Krishna and Others
Delhi High Court · AIR 1968 Delhi 185 : (1969) 2 LLJ 524
High Courts21 Feb 1967
S. ZOIRASTER and CO. Vs COMMISSIONER OF Income Tax, DELHI, AJMER, RAJASTHAN AND MADHYA BHARAT.
Delhi High Court · (1968) 68 ITR 770
High Courts15 Feb 1967
Union of India and Others Vs S. Sarup Singh
Delhi High Court · AIR 1968 Delhi 219
High Courts15 Feb 1967
Devi Charan Vs Durga Porshad Chhanu Lal and Others
Delhi High Court · AIR 1967 Delhi 128
High Courts14 Feb 1967
Amar Nath Kapur Vs Pran Nath Khanna
Delhi High Court · AIR 1968 Delhi 217 : (1968) CriLJ 1268 : (1968) 3 DLT 15
High Courts07 Feb 1967Dismissed
New Zealand Insurance Co. Ltd. Vs Kalu Ram and Others
Delhi High Court · (1967) ACJ 186
High Courts06 Feb 1967
Durlab Singh Sant Singh Vs Mehr Chand Khanna and Others
Delhi High Court · AIR 1967 Delhi 68
High Courts03 Feb 1967
Krishan Lal Vij Vs Union of India and Another
Delhi High Court · AIR 1969 Delhi 145
High Courts03 Feb 1967
Union of India Vs Bhagat Ram Parma Nand and Another
Delhi High Court · AIR 1967 Delhi 153