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Delhi High Court judgments

1,15,203 judgments · page 5,753 of 5,761

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High Courts27 Jun 1967

Gur Singh Vs Narad

Delhi High Court · (1968) 4 DLT 90

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High Courts26 Jun 1967

Golo Vs Union of India

Delhi High Court · (1967) 3 DLT 506

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High Courts19 Jun 1967

Abdul Butt Vs Govt. of Union Territory of Himachal Pradesh, and Another

Delhi High Court · AIR 1968 Delhi 49 : (1968) CriLJ 145

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High Courts16 Jun 1967

Suraj Parkash Vs State of Punjab and Others

Delhi High Court · AIR 1968 Delhi 30 : (1967) 3 DLT 393 : (1968) ILR Delhi 7 Supp : (1968) ILR Delhi 7

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High Courts16 Jun 1967

Amar Chand Butail and Sons Vs Income Tax Tribunal

Delhi High Court · (1967) 3 DLT 589

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High Courts14 Jun 1967

State Vs Mehar Chand

Delhi High Court · (1969) 5 DLT 179

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High Courts13 Jun 1967

Saraf Mull Rairoo Mull Vs Commissioner of Income Tax

Delhi High Court · AIR 1968 Delhi 18

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High Courts13 Jun 1967

Madho Shobha and Another Vs Lt. Governor Himachal Pradesh and Others

Delhi High Court · AIR 1968 Delhi 59

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High Courts09 Jun 1967

Union of India Vs The Karnal Distillery Co. Ltd

Delhi High Court · (1967) 3 DLT 579

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High Courts08 Jun 1967

Collector Mandi Vs Som Krishan

Delhi High Court · (1967) 3 DLT 559

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High Courts07 Jun 1967

Jai Lal Vs The Punjab State and Another

Delhi High Court · AIR 1967 Delhi 118

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High Courts07 Jun 1967

Nagar Panchayat Jhajha (Nagar Sabha) Bhuj Vs The State of Punjab

Delhi High Court · (1968) ILR Delhi 90 Supp : (1968) ILR Delhi 90

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High Courts06 Jun 1967

The Municipal Committee, Simla Vs A.R. Pasricha and CO. Pvt. Ltd.

Delhi High Court · (1967) 3 DLT 612 : (1968) ILR Delhi 97 Supp

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High Courts30 May 1967

Angrup Thakar and Others Vs State of Punjab and Another

Delhi High Court · AIR 1968 Delhi 97 : (1967) 3 DLT 455

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High Courts24 May 1967

Dev Kaj Vs Lieutenant Governor, Delhi and Others

Delhi High Court · (1968) CriLJ 820 : (1968) 4 DLT 34

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High Courts23 May 1967

R.G. Anand Vs Delux Films and Others

Delhi High Court · (1968) 4 DLT 321

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High Courts22 May 1967

Poineer Chemical Co. Vs Suraj Bhan Prem Raj and Another

Delhi High Court · (1967) 3 DLT 642

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High Courts19 May 1967

Sirajuddin Vs Prem Vanti

Delhi High Court · (1968) 4 DLT 50

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High Courts18 May 1967

B.K. Sardari Lal Vs Superintendent of Central Jail and Others

Delhi High Court · (1968) CriLJ 675 : (1967) 3 DLT 419

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High Courts17 May 1967

Vishku Kumar Vs The State

Delhi High Court · (1968) 4 DLT 33

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