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Delhi High Court judgments

1,15,203 judgments · page 5,751 of 5,761

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High Courts13 Sept 1967

Kampa Wati Devi Vs Basant Rai and Another

Delhi High Court · (1967) 4 DLT 395

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High Courts12 Sept 1967

K.N. Gupta Vs Union of India and Another

Delhi High Court · AIR 1968 Delhi 85

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High Courts08 Sept 1967Dismissed

Charanjit Lal Sodhi Vs Caledonian Insurance Company Ltd. and Another

Delhi High Court · (1969) ACJ 12

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High Courts05 Sept 1967

Ram Kali Vs Gopal Dass

Delhi High Court · (1968) 4 DLT 503

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High Courts05 Sept 1967

COMMISSIONER OF Income Tax, DELHI AND RAJASTHAN Vs L. BANSI DHAR.

Delhi High Court · (1968) 67 ITR 374

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High Courts05 Sept 1967

Gitti Vs Dhiana and Others

Delhi High Court · (1968) 4 DLT 13

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High Courts05 Sept 1967

R.S. Shri Ram Pershad and Others Vs Chhano Devi and Others

Delhi High Court · AIR 1969 Delhi 75 : (1968) ILR Delhi 41 Supp : (1968) ILR Delhi 41

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High Courts05 Sept 1967

Ram Pershad and Others Vs Chhano Devi and Others

Delhi High Court · (1968) 4 DLT 1(2)

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High Courts05 Sept 1967

Bawa Karam Chand Vs Suresh Khurana and Others

Delhi High Court · (1968) 4 DLT 45

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High Courts04 Sept 1967

Harbans Singh Vs Tej Singh and Another

Delhi High Court · (1967) 3 DLT 663

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High Courts30 Aug 1967

Sheila Kapur and Others Vs The Chief Commissioner, Delhi and Others

Delhi High Court · AIR 1968 Delhi 146 : (1968) 4 DLT 438

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High Courts29 Aug 1967Dismissed

Chiranji Lal and Others Vs Gurnam Kaur and Others

Delhi High Court · (1968) ACJ 242

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High Courts29 Aug 1967

Inder Sain Bakshi Vs Union of India

Delhi High Court · AIR 1969 Delhi 220

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High Courts24 Aug 1967

VIJAY SHREE (PRIVATE) LTD. Vs COMMISSIONER OF Income Tax, DELHI.

Delhi High Court · (1968) 67 ITR 420

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High Courts24 Aug 1967

R B JODHA MAL KAUTHIALA Vs COMMISSIONER OF Income Tax DELHI.

Delhi High Court · (1967) 66 ITR 319

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High Courts24 Aug 1967

Commissioner of Income Tax Vs Bharat Insurance Co. Ltd.

Delhi High Court · (1968) 67 ITR 250

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High Courts18 Aug 1967

Ali Hasan Vs M.S. Shami and Another

Delhi High Court · (1967) 3 DLT 681

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High Courts16 Aug 1967

State Vs Bhawani Singh and Others

Delhi High Court · AIR 1968 Delhi 208 : (1968) 4 DLT 174

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High Courts16 Aug 1967

State Vs Bhavani Singh

Delhi High Court · AIR 1968 Delhi 208 : (1968) ILR Delhi 1 Supp : (1968) ILR Delhi 1

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High Courts16 Aug 1967

The State Vs Bhawani Singh and Others

Delhi High Court · (1968) CriLJ 1265 : (1968) 4 DLT 174(1)

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