High Courts23 Nov 1979
Shanti Devi Vs Delhi Administration and Others
Delhi High Court · AIR 1980 Delhi 106 : (1980) 17 DLT 136 : (1980) RLR 402
COURT ARCHIVE
Delhi High Court judgments
1,14,955 judgments · page 5,585 of 5,748
High Courts23 Nov 1979
Municipal Corporation of Delhi Vs Ved Sayal Kumar Ice Factory
Delhi High Court · (1980) 17 DLT 211
High Courts23 Nov 1979
United Trading and Construction Company Vs Union of India
Delhi High Court · (1980) 17 DLT 427
High Courts23 Nov 1979
Suresh Kumar Vs Management of Band Box (P) Ltd. and Another
Delhi High Court · (1980) 17 DLT 401 : (1981) 42 FLR 276 : (1982) 1 LLJ 362
High Courts23 Nov 1979Dismissed
Sialkot Trading Co. Vs The Assistant Commissioner of Sales Tax and Another
Delhi High Court · (1980) 45 STC 245
High Courts22 Nov 1979
Commissioner of Income Tax Vs Kalyan Singh
Delhi High Court · (1982) 133 ITR 465
High Courts21 Nov 1979
Commissioner of Income Tax Vs Sardar Amarjit Singh
Delhi High Court · (1981) 132 ITR 365
High Courts20 Nov 1979
Shiv Dayal Vs Liberty Finance (P) Ltd. (in Liquidation)
Delhi High Court · (1980) 50 CompCas 529 : (1980) 18 DLT 51
High Courts19 Nov 1979
Commissioner of Income Tax Vs Charan Dass Khanna and Sons
Delhi High Court · (1980) 123 ITR 194
High Courts16 Nov 1979
K.S. Malik Vs Commissioner of Income Tax
Delhi High Court · (1980) 124 ITR 522
High Courts16 Nov 1979
State Vs Jasbir Singh @ Billa and Kuljeet Singh @ Ranga Kuljeet Singh @ Ranga Vs State Jasbir Singh @ Billa Vs State
Delhi High Court · (1980) 17 DLT 404 : (1979) ILR Delhi 571
High Courts15 Nov 1979
Lila Wanti Vs C.P. Prabhakar
Delhi High Court · (1980) 17 DLT 259 : (1980) RLR 465
High Courts15 Nov 1979
Sher Singh etc. Vs Union of India
Delhi High Court · AIR 1980 Delhi 270 : (1980) RLR 10
High Courts14 Nov 1979
Amarjit Kaur and Others Vs Kishan Chand
Delhi High Court · (1980) 17 DLT 225 : (1980) RLR 419
High Courts14 Nov 1979Dismissed
H. Jahangir Bhatusha Vs Union of India (UOI) and Another
Delhi High Court · (1984) 15 ELT 106
High Courts14 Nov 1979
Commissioner of Income Tax Vs Bhai Sardar Singh and Sons
Delhi High Court · (1980) 3 TAXMAN 364
High Courts14 Nov 1979
Commissioner of Income Tax Vs Bhari Sardar Singh and Sons
Delhi High Court · (1980) 3 TAXMAN 364
High Courts14 Nov 1979
Avtar Krishan Dass Vs Commissioner of Income Tax
Delhi High Court · (1982) 133 ITR 338