High Courts29 Oct 1979Dismissed
B.N. Sekia Vs P.C. Tandon and Others
Delhi High Court · AIR 1980 Delhi 68 : (1980) 1 DRJ 22 : (1980) RLR 49
COURT ARCHIVE
Delhi High Court judgments
1,14,955 judgments · page 5,587 of 5,748
High Courts29 Oct 1979
Qammar-Ud-Din and Sons Vs Commissioner of Income Tax
Delhi High Court · (1980) 17 CTR 211 : (1981) 129 ITR 703
High Courts29 Oct 1979
Basheshar Nath Setia Vs P.C. Tandon and Others
Delhi High Court · (1980) 17 DLT 202
High Courts26 Oct 1979
Kamal Rani Vs Chand Rani and Another
Delhi High Court · AIR 1980 Delhi 188 : (1979) 2 ILR Delhi 539
High Courts26 Oct 1979
Sangeeta Shrivastava Vs U.N. Singh and Others
Delhi High Court · AIR 1980 Delhi 27
High Courts26 Oct 1979Dismissed
Jai Kishan Dass Vs Jasjit Singh and Others
Delhi High Court · (1980) CENCUS 210 : (1982) 10 ELT 944
High Courts22 Oct 1979
Synthetic Moulders Vs Samperit Aktiergeselshaft
Delhi High Court · (1980) RLR 263
High Courts20 Oct 1979
Madhuban Pvt. Ltd. Vs Narain Dass Gokal Chand
Delhi High Court · (1971) 7 DLT 371
High Courts19 Oct 1979
Ellora Industries Vs Banarsi Das Goela and Others
Delhi High Court · AIR 1980 Delhi 254 : (1979) 2 ILR Delhi 481
High Courts19 Oct 1979
Gurditta Mal Vs Bal Sarup
Delhi High Court · AIR 1980 Delhi 216(1) : (1980) 17 DLT 172 : (1980) RLR 1
High Courts17 Oct 1979
Haridev Shourie Vs Madan Mohan
Delhi High Court · AIR 1980 Delhi 59 : (1980) RLR 247
High Courts12 Oct 1979
Jecronimo Francisco Sacrafamilla Eric D''souza Vs Florence Martha D''souza Nee Fernandes
Delhi High Court · AIR 1980 Delhi 275 : (1979) 16 DLT 347
High Courts11 Oct 1979
Lal Chand Khanna Vs Dr. Parmod Kumar Sood and Others
Delhi High Court · AIR 1980 Delhi 142 : (1980) 17 DLT 234 : (1980) 1 DRJ 11