COURT ARCHIVE
Delhi High Court judgments
1,15,118 judgments · page 5,748 of 5,756
High Courts27 Jul 1967
Sham Dass Chawla Vs Delhi Development Authority
Delhi High Court · (1967) 3 DLT 593
High Courts21 Jul 1967
Parkash Dev Chopra Vs The new bank of India Ltd., New Delhi and Others
Delhi High Court · AIR 1968 Delhi 244 : (1968) ILR Delhi 399 Supp
High Courts20 Jul 1967
M.L. Dhawan Vs Capri Ltd., New Delhi and Others
Delhi High Court · AIR 1968 Delhi 83
High Courts19 Jul 1967
Kakoo Shah Uttam Chand and Others Vs Kamla Wati and Others
Delhi High Court · AIR 1969 Delhi 120
High Courts14 Jul 1967
Madan Lal Vs Hira Singh Pal
Delhi High Court · AIR 1968 Delhi 110 : (1968) 4 DLT 3
High Courts04 Jul 1967
Commissioner of Income Tax Vs R.B. Jodha Mal Kuthalia
Delhi High Court · AIR 1968 Delhi 16
High Courts27 Jun 1967
C.L. Jolly Vs Madan Lal
Delhi High Court · (1968) ILR Delhi 107 Supp : (1968) ILR Delhi 107
High Courts19 Jun 1967
Abdul Butt Vs Govt. of Union Territory of Himachal Pradesh, and Another
Delhi High Court · AIR 1968 Delhi 49 : (1968) CriLJ 145
High Courts16 Jun 1967
Suraj Parkash Vs State of Punjab and Others
Delhi High Court · AIR 1968 Delhi 30 : (1967) 3 DLT 393 : (1968) ILR Delhi 7 Supp : (1968) ILR Delhi 7
High Courts16 Jun 1967
Amar Chand Butail and Sons Vs Income Tax Tribunal
Delhi High Court · (1967) 3 DLT 589