COURT ARCHIVE
Delhi High Court judgments
1,14,955 judgments · page 5,588 of 5,748
K.C. Raja Co. Vs The Commissioner of Income Tax, New Delhi
Delhi High Court · (1980) 121 ITR 911
Vikas Manufacturing Co. Vs Bharat Manufacturing Co.
Delhi High Court · (1980) 17 DLT 30
Kiran Arora Vs Ram Parkash Arora and Another
Delhi High Court · AIR 1980 Delhi 99 : (1980) ILR Delhi 61
Income Tax Co-Operative Supply Society Ltd. Vs The Commissioner of Sales Tax and Another
Delhi High Court · (1980) 46 STC 433
Union of India and Others Vs Madan Lal Sethee
Delhi High Court · (1979) ILR Delhi 312
BISHAMBER NATH RAM SARUP Vs INCOME TAX OFFICER.
Delhi High Court · (1980) 15 CTR 106 : (1980) 3 TAXMAN 104
Municipal Corporation of Delhi Vs Sunder Dass
Delhi High Court · (1980) ILR Delhi 50
Jasjit Films (P) Ltd. and Another Vs Delhi Development Authority and Others
Delhi High Court · AIR 1980 Delhi 83 : (1979) 2 ILR Delhi 742
Krishna Goods Carriers (P) Ltd. Vs Union of India
Delhi High Court · (1980) ACJ 172 : AIR 1980 Delhi 92 : (1980) 17 DLT 45
Bhagwan Das etc. Vs Union of India
Delhi High Court · AIR 1980 Delhi 197 : (1980) RLR 169
Mrigendra Shum Sher Jung Bahadurrana Vs The Income Tax Officer and Others
Delhi High Court · (1980) 17 CTR 168 : (1980) 123 ITR 329
Bank of Baroda Vs Anand Finance P. Ltd.
Delhi High Court · (1979) 09 DEL CK 0010
Vickers India P. Ltd. Vs Balraj Mehta
Delhi High Court · (1980) 17 DLT 342 : (1980) RLR 95
Inder Mohan Bhardwaj Vs Union of India and Others
Delhi High Court · AIR 1980 Delhi 20
Usha Bhasin Vs Competent Authority
Delhi High Court · (1980) 17 DLT 353 : (1980) RLR 84
Dalmia Cement (Bharat) Ltd. and Another Vs Union of India (UOI) and Another
Delhi High Court · (1979) 08 DEL CK 0009
Commissioner of Sales Tax Vs Puran Chand and Sons
Delhi High Court · (1981) 48 STC 284