Arjan Dass Gupta and Bros. Vs Commissioner of Sales Tax, Delhi Administration
Delhi High Court · (1980) 45 STC 52
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1,14,955 judgments · page 5,590 of 5,748
Delhi High Court · (1980) 45 STC 52
Delhi High Court · AIR 1980 Delhi 174 : (1980) 50 CompCas 709 : (1980) 17 DLT 502
Delhi High Court · (1980) ILR Delhi 29
Delhi High Court · (1979) ACJ 472
Delhi High Court · (1980) 17 DLT 61
Delhi High Court · (1980) 17 DLT 466
Delhi High Court · AIR 1980 Delhi 125
Delhi High Court · AIR 1979 Delhi 232
Delhi High Court · (1979) 39 FLR 411 : (1980) LabIC 892 : (1979) RLR 455
Delhi High Court · (1980) RLR 193
Delhi High Court · (1979) 16 DLT 198 : (1979) RLR 578
Delhi High Court · (1980) ILR Delhi 196 : (1979) RLR 401
Delhi High Court · (1980) 17 DLT 58
Delhi High Court · AIR 1979 Delhi 245 : (1979) 16 DLT 146 : (1979) RLR 563