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Delhi High Court judgments

1,15,071 judgments · page 5,578 of 5,754

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High Courts14 May 1980

Banarjsi Dass (Deceased) Through Lrs. and Others Vs Meva Devi

Delhi High Court · (1980) 18 DLT 36(1) : (1980) ILR Delhi 925 : (1980) RLR 440

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3Delhi Rent Control Act, 1958 — Section 14(1)Limitation Act, 1963 — Section 5
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High Courts13 May 1980

Commissioner of Income Tax Vs Indian and Eastern Newspaper Society

Delhi High Court · (1982) 136 ITR 81

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High Courts13 May 1980

Commissioner of Income Tax Vs The Indian and Eastern Newspaper Society

Delhi High Court · (1980) ILR Delhi 874

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High Courts12 May 1980

Parmeshwari Dass Khanna Vs Bhola Nath Parihar

Delhi High Court · AIR 1981 Delhi 77 : (1980) 18 DLT 372

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High Courts12 May 1980

Promila Dewan Vs Municipal Corporation of Delhi

Delhi High Court · (1981) 20 DLT 435

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High Courts12 May 1980

Phelps and Co. Vs Shalimar Paints, New Delhi Municipal Committee

Delhi High Court · (1980) RLR 646

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High Courts09 May 1980

S.L. Kapoor Vs Jagmohan, etc.

Delhi High Court · (1980) ILR Delhi 263

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High Courts09 May 1980Allowed

Gurbux Singh Vs Kishan Chand and Another

Delhi High Court · (1980) 18 DLT 36

Delhi Rent Control Act, 1958 — Section 14(1), 25B
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High Courts08 May 1980

Sher Singh Gupta Vs Prem Chand

Delhi High Court · AIR 1980 Delhi 305 : (1980) 18 DLT 84 : (1980) 1 DRJ 64 : (1980) RLR 413

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High Courts07 May 1980

Tejpal Singh Vs Hardit Singh, etc.

Delhi High Court · (1980) 18 DLT 295

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High Courts07 May 1980

Bhagwan Dass Vs The State

Delhi High Court · (1980) CriLJ 1033 : (1980) 18 DLT 145

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High Courts06 May 1980

H.S. Jolly Vs Sri Kishan

Delhi High Court · (1980) 18 DLT 309

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High Courts06 May 1980

Malik Singh Vs Jagan Nath Bahl

Delhi High Court · (1981) 19 DLT 123

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High Courts06 May 1980

Henrys Clerks Co. Vs Union of India

Delhi High Court · (1980) ILR Delhi 952

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High Courts06 May 1980

Ganga Saran and Sons (Huf) Vs Income Tax Officer, Company Circle-IV, New Delhi and another

Delhi High Court · (1981) 130 ITR 212 : (1981) 6 TAXMAN 248

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High Courts06 May 1980Dismissed

Babu Ram Vs Devinder Mohan Kaura and others

Delhi High Court · AIR 1981 Delhi 14

Civil Procedure Code, 1908 (CPC) — Section 115, 151Limitation Act, 1963 — Section 14, 5
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High Courts05 May 1980

Ganga Prasad Gupta and Sons Vs The Assistant Registrar of Trade Marks and Another

Delhi High Court · (1980) 18 DLT 423

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High Courts30 Apr 1980

Commissioner of Income Tax, Delhi-II Vs Rajinder Kumar Somani

Delhi High Court · (1980) ILR Delhi 991 : (1980) 125 ITR 756

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High Courts30 Apr 1980

Bhim Sen Khosla Vs Commissioner of Income Tax, New Delhi

Delhi High Court · (1980) 18 CTR 303

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High Courts30 Apr 1980

Avtar Singh Sandhu Vs Wealth Tax Officer and another

Delhi High Court · (1981) 129 ITR 531 : (1981) 7 TAXMAN 116

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