High Courts18 Jul 1980
D.N. Vohra Vs Agya Wanti
Delhi High Court · (1980) 18 DLT 268 : (1980) RLR 651
COURT ARCHIVE
Delhi High Court judgments
1,15,071 judgments · page 5,576 of 5,754
High Courts17 Jul 1980Dismissed
Delhi Transport Corporation and Anr Vs Pushpa Chopra and Others
Delhi High Court · (1981) ACJ 203
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22Motor Vehicles Act, 1988 — Section 110, 110A
High Courts16 Jul 1980
Brij Mohan (HUF) Vs Commissioner of Income Tax
Delhi High Court · (1981) 5 TAXMAN 275
High Courts14 Jul 1980Allowed
Hari Singh and others Vs Dharam Singh and another
Delhi High Court · AIR 1980 Delhi 316
High Courts11 Jul 1980
Phalwant Singh Vs Jai Narain
Delhi High Court · (1980) 18 DLT 360 : (1980) RLR 558
High Courts11 Jul 1980
Delhi Development Authority Vs Ganga Singh
Delhi High Court · (1980) CriLJ 1175 : (1980) 18 DLT 354 : (1981) RLR 186
High Courts11 Jul 1980
Parkashwati and Another Vs Amar Prakash and Another
Delhi High Court · AIR 1980 Delhi 298 : (1980) 18 DLT 394 : (1981) ILR Delhi 53
Limitation Act, 1963 — Section 5Succession Act, 1925 — Section 372
High Courts10 Jul 1980
State of (Delhi Administration) Vs Dharam Pal
Delhi High Court · (1980) 07 DEL CK 0024
High Courts20 Jun 1980
State (Delhi Administration) Vs Ram Bulchand Lalwani
Delhi High Court · (1980) 18 DLT 399
High Courts23 May 1980
Commissioner of Income Tax, Delhi Vs Delhi Cloth and General Mills Co., Ltd.
Delhi High Court · (1981) 127 ITR 11
High Courts23 May 1980
Surinder Kumar Vs Prem Kumar
Delhi High Court · (1980) 18 DLT 255 : (1980) 1 DRJ 170 : (1980) RLR 621
High Courts23 May 1980
Pran Nath Kapur Vs Ram Shiksh Mehta and Others
Delhi High Court · (1980) 18 DLT 300 : (1980) RLR 451
High Courts23 May 1980
P. Roy Company Vs Punjab National Bank and Another
Delhi High Court · (1980) 18 DLT 318
High Courts23 May 1980
Jagdamba Charity Trust Vs Commissioner of Income Tax, Delhi (Central)
Delhi High Court · (1980) 18 CTR 317 : (1981) 128 ITR 377
High Courts23 May 1980
B.L. Kapoor Vs Union of India and Another
Delhi High Court · (1980) 18 DLT 378
High Courts23 May 1980
Commissioner of Income Tax, Delhi (Central) Vs D.L.F. Housing Construction (P.) Ltd.
Delhi High Court · (1980) 18 CTR 312 : (1981) 128 ITR 773