High Courts01 Aug 1980
New Delhi Vs Gedore Tools (India) Pvt. Ltd., New Delhi
Delhi High Court · (1980) 126 ITR 673
COURT ARCHIVE
Delhi High Court judgments
1,15,071 judgments · page 5,575 of 5,754
High Courts01 Aug 1980
Mahindra and Mahindra Ltd. and others Vs Union of India
Delhi High Court · (1983) 53 CompCas 337 : (1980) ILR Delhi 1232
High Courts01 Aug 1980
Commissioner of Income Tax Vs Gedore Tools India (P.) Ltd.
Delhi High Court · (1981) 5 TAXMAN 68
Income Tax Act, 1961 — Section 256(1), 80J, 80J(3), 84
High Courts31 Jul 1980
Agents and Manufacturers Vs The Employees State Insurance Corporation
Delhi High Court · (1980) 18 DLT 383 : (1980) RLR 567
High Courts28 Jul 1980
Anil Kumar Vs Upender Nath
Delhi High Court · (1981) 19 DLT 46 : (1981) RLR 20
High Courts28 Jul 1980
Oriental Industrial Investment Corporation Vs Union of India
Delhi High Court · (1981) 51 CompCas 487 : (1980) RLR 739
High Courts28 Jul 1980
Ranjit Singh Vs Sudhir Singh
Delhi High Court · (1980) 1 DRJ 191 : (1980) RLR 645
High Courts25 Jul 1980
D.P. Maheshwari Vs Delhi Administration and others
Delhi High Court · (1980) 18 DLT 460 : (1981) 42 FLR 226 : (1981) LabIC 179 : (1981) 1 LLJ 267 : (1981) 1 SLJ 406
High Courts24 Jul 1980Allowed
Hindustan Milkfood Manufacturers Limited Vs Union of India (UOI) and Others
Delhi High Court · (1981) ECR 17
High Courts23 Jul 1980
Pritam Singh Vs State of Punjab
Delhi High Court · (1980) CriLJ 1174 : (1980) 18 DLT 405 : (1981) RLR 37
High Courts23 Jul 1980
Union of India Vs Seth Sat Narain and Others
Delhi High Court · (1980) 18 DLT 490
High Courts23 Jul 1980
Ganesh Oil Traders Vs Delhi Terminal Tax Agency and Others
Delhi High Court · (1980) 18 DLT 276
High Courts22 Jul 1980
A.K. Sen Vs Union of India
Delhi High Court · (1980) ILR Delhi 868 : (1980) RLR 563
High Courts22 Jul 1980
Alkali and Chemical Corporation of India Limited Vs Union of India and other
Delhi High Court · (1981) 8 ELT 22
High Courts22 Jul 1980
Kuldip Kumar Mehta and Another Vs Shadi Lal Passi and Another
Delhi High Court · (1980) 18 DLT 259 : (1980) RLR 60
High Courts21 Jul 1980
Ashok Bhojwani and Another Vs In The Matter of: Estate of Mira Bhojwani
Delhi High Court · AIR 1981 Delhi 181 : (1980) 18 DLT 390
High Courts21 Jul 1980
Subhash Arya Vs Charanjit Singh
Delhi High Court · AIR 1981 Delhi 23 : (1980) 18 DLT 289