High Courts23 Aug 1980Allowed
Electric Construction and Equipment Company Limited Vs Union of India (UOI) and Others
Delhi High Court · (1981) ECR 237
COURT ARCHIVE
Delhi High Court judgments
1,15,075 judgments · page 5,574 of 5,754
High Courts22 Aug 1980
Jain Shudh Vanaspati Ltd., etc. Vs Union of India and Others
Delhi High Court · (1980) CENCUS 570 : (1982) 10 ELT 43 : (1981) ILR Delhi 222
High Courts21 Aug 1980
Radhka Narain and Others Vs Chandra Devi and Another
Delhi High Court · AIR 1981 Delhi 118 : (1982) 1 ILR Delhi 525
High Courts20 Aug 1980
Electric Construction and Equipment Company Ltd. Vs Union of India and Others
Delhi High Court · (1981) ECR 165 : (1980) 6 ELT 669 : (1981) ILR Delhi 435
High Courts18 Aug 1980
Suleman Vs Appellate Officer and Others
Delhi High Court · AIR 1981 Delhi 39 : (1980) 18 DLT 444 : (1981) 1 ILR Delhi 41
High Courts18 Aug 1980Dismissed
Premier Tyres Ltd. Vs State Trading Corporation of India Ltd.
Delhi High Court · (1981) 51 CompCas 316 : (1986) ILR Delhi 317
Contract Act, 1872 — Section 124, 126
High Courts18 Aug 1980
Premier Tyres Ltd. Vs The State Trading Corporation of India Ltd.
Delhi High Court · (1981) 51 CompCas 316 : (1986) ILR Delhi 317
High Courts12 Aug 1980
Shankar Lal Sharma, etc. Vs Municipal Corporation of Delhi
Delhi High Court · (1980) 18 DLT 465 : (1981) ILR Delhi 506
High Courts11 Aug 1980
Kundan Lal Mehta, Satish Kumar Mehta, Suresh Kumar Mehta, Vijay Kumar Mehta, Suman Kumari Mehta and Roshan Lal Vs Prakash Wati
Delhi High Court · (1981) 19 DLT 314 : (1980) 1 DRJ 102
High Courts11 Aug 1980
Addl. Commissioner of Income Tax, Delhi-II Vs Chanderbhan Harichand and Co.
Delhi High Court · (1980) 126 ITR 709
High Courts11 Aug 1980
Delhi Cloth and General Mills Co. Ltd. Vs Kheni Chand and Bipin Kumar Satish Kumar
Delhi High Court · (1981) 19 DLT 135 : (1980) 1 DRJ 79 : (1980) RLR 692
High Courts07 Aug 1980
Union of India and Others Vs Ralliaram and Others Ram Piari and Others Vs Ralliaram and Others
Delhi High Court · (1980) ILR Delhi 1259 : (1980) RLR 572
High Courts07 Aug 1980
Madan Mohan Vohra Vs Sharwan Kumar
Delhi High Court · (1990) 42 DLT 271 : (1990) 19 DRJ 153
High Courts06 Aug 1980
Madan Lal Seth Vs Amar Singh Bhalla
Delhi High Court · (1980) 18 DLT 427 : (1980) 1 DRJ 72 : (1980) RLR 693
High Courts05 Aug 1980
Interads Advertising P. Ltd. Vs Bentrex and Co. and others
Delhi High Court · (1983) 53 CompCas 646 : (1981) ILR Delhi 681
High Courts05 Aug 1980
Bhai Gian Chand Mohan Singh Vs Union of India and Others
Delhi High Court · (1982) 19 DLT 1 : (1981) ILR Delhi 646
High Courts04 Aug 1980
Romesh Kumar Bhatta and Others Vs Zorrik Enterprises
Delhi High Court · (1981) ILR Delhi 906
High Courts04 Aug 1980
Indira Ramchandani Vs Union of India and Others
Delhi High Court · (1980) 18 DLT 387
Constitution of India, 1950 — Article 311