High Courts23 May 1980
Yadu Hari Dalmia Vs Commissioner of Income Tax, Delhi (Central)
Delhi High Court · (1980) 17 CTR 234 : (1980) 126 ITR 48
COURT ARCHIVE
Delhi High Court judgments
1,15,071 judgments · page 5,577 of 5,754
High Courts23 May 1980
Citibank Vs Indo-American Electricals Ltd.
Delhi High Court · AIR 1981 Delhi 27 : (1980) 18 DLT 305 : (1980) RLR 755
High Courts23 May 1980
Shashi Kapur Vs Sulakshna Malhan and Others
Delhi High Court · (1980) 18 DLT 62
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts22 May 1980
S. Sharma Vs M.L. Sawhney and Others
Delhi High Court · (1980) 18 DLT 92 : (1980) RLR 523
High Courts21 May 1980
Chiranjilal and another Vs Commissioner of Income Tax, Delhi-I and another
Delhi High Court · (1982) 135 ITR 530
High Courts21 May 1980
R.S. Nalva Vs Allied Metal and Engineering Works
Delhi High Court · (1980) 18 DLT 365 : (1980) RLR 715
High Courts21 May 1980
Puran Chand Vs The Commissioner, Municipal Corporation of Delhi and Another
Delhi High Court · (1981) 19 DLT 7
High Courts21 May 1980Dismissed
Chiranji Lal Vs Commissioner of Income Tax
Delhi High Court · (1980) 4 TAXMAN 438
Constitution of India, 1950 — Article 226, 227Income Tax Act, 1922 — Section 22, 37Income Tax Act, 1961 — Section 131, 132, 132(1), 132(10), 132(5)
High Courts20 May 1980
Budhwant Kaur Vs Som Nath
Delhi High Court · (1980) 18 DLT 249 : (1981) 2 DRJ 53 : (1980) RLR 686
High Courts20 May 1980
Ishar Das Sawhney Vs S.C. Mahindru
Delhi High Court · (1980) 18 DLT 231 : (1980) 1 DRJ 174 : (1980) RLR 662
High Courts20 May 1980
Sita Devi and Others Vs Union of India and Others
Delhi High Court · (1980) 18 DLT 221
High Courts20 May 1980
The Prabhat Manufacturing Industrial Cooperative Society Vs Banwari Lal
Delhi High Court · (1980) ILR Delhi 1330
High Courts19 May 1980
Chemicals and Fibres of India Limited Vs Union of India
Delhi High Court · (1984) 16 ELT 113
High Courts16 May 1980Allowed
Dewan Hari Chand and others Vs Municipal Committee of Delhi and others
Delhi High Court · AIR 1981 Delhi 71
High Courts16 May 1980
New India Industrial Corporation Ltd. Vs Union of India and Others
Delhi High Court · AIR 1980 Delhi 277 : (1980) ILR Delhi 940
High Courts16 May 1980Allowed
Dewan Hari Chand and Others Vs Municipal Committee of Delhi and Others
Delhi High Court · (1981) ACJ 131
Fatal Accidents Act, 1855 — Section 1A, 2Motor Vehicles Act, 1939 — Section 110A, 110B, 110C, 110D, 110E
High Courts15 May 1980
Randhir Singh Vs State
Delhi High Court · (1980) CriLJ 1379 : (1980) 18 DLT 172
High Courts15 May 1980
Tikkan Lal Sewa Ram Vs Seth Jiwan Dass Des Raj and Others
Delhi High Court · (1980) 18 DLT 248 : (1980) RLR 681
High Courts14 May 1980
Narain Dutt Jhamb Vs Municipal Corporation of Delhi and State
Delhi High Court · (1980) ILR Delhi 1339