High Courts30 Apr 1980
C.K. Karunakaran Vs Union of India and others
Delhi High Court · (1980) ILR Delhi 896 : (1981) 127 ITR 136
COURT ARCHIVE
Delhi High Court judgments
1,15,071 judgments · page 5,579 of 5,754
High Courts30 Apr 1980
P.N. Sikand Vs Commissioner of Income Tax, New Delhi Nathmul Girdharilal Vs Commissioner of Income Tax, New Delhi
Delhi High Court · (1980) 18 CTR 307 : (1980) 126 ITR 202
High Courts30 Apr 1980
Hotel Diplomat Vs Commissioner of Income Tax, Delhi (Central)
Delhi High Court · (1980) 125 ITR 781
High Courts30 Apr 1980
Faqir Chand Gupta Vs Tanwar Finance Private Ltd. and Others
Delhi High Court · (1981) 51 CompCas 60 : (1980) 18 DLT 482
High Courts30 Apr 1980
The Commissioner of Income Tax Vs Rajinder Kumar Somani
Delhi High Court · (1980) ILR Delhi 991 : (1980) 125 ITR 756
High Courts29 Apr 1980
Leela Wati Vs Ganga Devi
Delhi High Court · AIR 1980 Delhi 209 : (1980) 18 DLT 94 : (1980) 1 DRJ 54
High Courts25 Apr 1980
D.L.F. Housing and Construction Pvt. Ltd. Vs Union of India and another
Delhi High Court · (1983) 142 ITR 347
High Courts25 Apr 1980
Commissioner of Income Tax, Delhi-I Vs National Air Products Ltd.
Delhi High Court · (1980) 18 CTR 300 : (1980) ILR Delhi 997 : (1980) 126 ITR 196
High Courts25 Apr 1980
Commissioner of Income Tax Vs National Air Products Limited
Delhi High Court · (1980) 18 CTR 300 : (1980) ILR Delhi 997 : (1980) 126 ITR 196
High Courts24 Apr 1980
Ram Lalwani Vs The State
Delhi High Court · (1981) CriLJ 97 : (1980) 18 DLT 141
High Courts23 Apr 1980
Amar Nath Khandelwal Vs Commissioner of Income Tax, Delhi-II
Delhi High Court · (1980) 17 CTR 243 : (1980) 126 ITR 322
High Courts23 Apr 1980
Amar Nath Khandelwal Vs Commissioner of Income Tax
Delhi High Court · (1980) 4 TAXMAN 511
High Courts22 Apr 1980
Vijay Bank Ltd. Vs S.S. Upadhyaya and Another
Delhi High Court · (1980) 18 DLT 116 : (1980) RLR 609
High Courts21 Apr 1980
Lachhman Das and Another Vs Suraj Parkash Mahajan
Delhi High Court · (1980) 18 DLT 75 : (1980) RLR 525
High Courts21 Apr 1980
Commissioner of Income Tax, Delhi-III Vs Srikishan Dass
Delhi High Court · (1980) 18 CTR 297 : (1980) 125 ITR 730
High Courts21 Apr 1980
C.M. Grover Vs Kartar Singh Phool Singh C.M. Grover Vs Kirpal Singh Surinder Singh
Delhi High Court · (1980) 18 DLT 240(2)