High Courts20 Feb 1981
Sushil Prasad Vs Vinod Motors (Pr.) Ltd.
Delhi High Court · (1984) 55 CompCas 52 : (1981) 20 DLT 85
COURT ARCHIVE
Delhi High Court judgments
1,15,075 judgments · page 5,561 of 5,754
High Courts20 Feb 1981
P.N. Sikand Vs Commissioner of Income Tax, Delhi
Delhi High Court · (1981) 131 ITR 9
High Courts20 Feb 1981
Ram Parkash Saroj Vs Mohinder Singh
Delhi High Court · (1981) 19 DLT 393 : (1981) 2 DRJ 113 : (1981) ILR Delhi 671
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts19 Feb 1981
Punjab National Bank Finance Limited Vs Shital Prasad Jain and Others
Delhi High Court · AIR 1982 Delhi 125 : (1983) 54 CompCas 66 : (1981) 19 DLT 368
High Courts19 Feb 1981
Jai Raj Vs The State and Another
Delhi High Court · (1981) 19 DLT 398 : (1981) RLR 572
High Courts19 Feb 1981
Vardesh Chander Chanana Vs Prem Nath and Others
Delhi High Court · (1981) ILR Delhi 164
Civil Procedure Code, 1908 (CPC) — Section 103Delhi Rent Control Act, 1958 — Section 15(1)
High Courts18 Feb 1981
Vivek Kumar Vs Pearl Cycle Industries Ltd.
Delhi High Court · (1983) 54 CompCas 77 : (1981) ILR Delhi 665
High Courts18 Feb 1981
South Asia Industries (P.) Ltd. Vs Commissioner of Income Tax, Delhi (Central)
Delhi High Court · (1981) ILR Delhi 196 : (1981) 6 TAXMAN 150
High Courts18 Feb 1981
South Asia Industries (P) Ltd. Vs The Commissioner of Income Tax, New Delhi
Delhi High Court · (1981) 132 ITR 144
High Courts17 Feb 1981
Sham Narain and another Vs Income Tax Officer, District VIII, Ward F(1), New Delhi and others
Delhi High Court · (1981) 131 ITR 105 : (1981) 7 TAXMAN 198
High Courts17 Feb 1981
Volga Restaurant Vs Commissioner of Income Tax (Central), New Delhi
Delhi High Court · (1981) 132 ITR 483 : (1981) 7 TAXMAN 210
High Courts16 Feb 1981
O.P. Malhotra Vs Commissioner of Income Tax, Delhi
Delhi High Court · (1981) 2 ILR Delhi 215 : (1981) 129 ITR 379 : (1981) 7 TAXMAN 98
High Courts16 Feb 1981
Raj Bahadur and Others Vs Sushila Devi Nigam and Others
Delhi High Court · (1981) 19 DLT 407 : (1981) 2 DRJ 138
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts13 Feb 1981
Pesticides India, Proprietors of Mewar Oil and General Mills Limited Vs State Chemicals and Pharmaceuticals Corporation of India Limited and others
Delhi High Court · AIR 1982 Delhi 73 : (1983) 54 CompCas 147 : (1981) 1 ILR Delhi 864
Arbitration Act, 1940 — Section 20, 41Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts13 Feb 1981
Malkhan Singh Vs Union of India and others
Delhi High Court · (1981) ILR Delhi 568 : (1981) LabIC 1633 : (1981) 2 LLJ 174
High Courts13 Feb 1981
Lt. Col. K.C. Sud, New Delhi Vs S.C. Gudimani, New Delhi
Delhi High Court · (1982) CriLJ 2779 : (1981) 20 DLT 302 : (1981) ILR Delhi 680
High Courts12 Feb 1981
Snam Progetti S.P.A. Vs Additional Commissioner of Income Tax, New Delhi-II and others
Delhi High Court · (1982) 10 TAXMAN 86
High Courts12 Feb 1981
Commissioner of Income Tax, New Delhi Vs Delhi Cloth and General Mills Co. Ltd.
Delhi High Court · (1981) 131 ITR 641 : (1981) 6 TAXMAN 53
High Courts12 Feb 1981
SNAM PROGETTI S.P.A. Vs ADDITIONAL COMMISSIONER OF Income Tax, NEW DELHI-II, AND OTHERS.
Delhi High Court · (1981) 132 ITR 70