High Courts06 Nov 1981
Express Engineering and Construction Co. Vs Municipal Corporation of Delhi and Another
Delhi High Court · (1982) 21 DLT 59 : (1982) 3 DRJ 284 : (1981) 2 ILR Delhi 988 : (1982) RLR 88
COURT ARCHIVE
Delhi High Court judgments
1,15,363 judgments · page 5,559 of 5,769
High Courts05 Nov 1981
A.K. Rawat Vs Shakuntala Anand and Others
Delhi High Court · (1982) 21 DLT 14 : (1981) 3 DRJ 20 : (1982) RLR 115
High Courts05 Nov 1981
Sushma Khanna Vs Suresh Khanna
Delhi High Court · AIR 1982 Delhi 176 : (1982) RLR 47
High Courts04 Nov 1981
State (Delhi Administration) Vs Dharam Pal and others
Delhi High Court · (1980) CriLJ 1394 : (1982) 21 DLT 50
High Courts03 Nov 1981
Nanak Chand Sharma Vs Union of India (U.O.I.) and Others
Delhi High Court · (1986) 29 DLT 246
High Courts03 Nov 1981
Sushil Kumar and others Vs Collector of Central Excise and others
Delhi High Court · (1983) 12 ELT 687
High Courts03 Nov 1981
Ram Lubhaya Kapoor Vs Ram Prakash Mehra and Another
Delhi High Court · (1982) 21 DLT 119 : (1982) 3 DRJ 26 : (1982) RLR 35
High Courts30 Oct 1981
Rawla Construction Co. Vs Union of India
Delhi High Court · (1982) ILR Delhi 44 : (1982) RLR 20
High Courts30 Oct 1981
D.N. Gupta Vs Jaswant Singh
Delhi High Court · AIR 1982 Delhi 250 : (1982) 21 DLT 8 : (1982) 3 DRJ 1 : (1982) ILR Delhi 309 : (1982) RLR 185
High Courts30 Oct 1981Dismissed
Chandra Bhan Dembla Trading, Delhi Vs Bharat Sewing Machine Co., Bikaner
Delhi High Court · AIR 1982 Delhi 230
Trade and Merchandise Marks Act, 1958 — Section 111
High Courts30 Oct 1981
Mohd. Sualin and Others Vs Sunila Chugh
Delhi High Court · AIR 1982 Delhi 217 : (1982) 21 DLT 77 : (1982) 3 DRJ 6 : (1982) RLR 29
High Courts30 Oct 1981
Manohar Lal Vs Narain Das and Delhi Development Authority
Delhi High Court · (1982) 21 DLT 121 : (1982) 3 DRJ 33 : (1982) ILR Delhi 54 : (1982) RLR 41
High Courts29 Oct 1981
Chand Pruthi Vs Municipal Corporation of Delhi
Delhi High Court · (1982) 22 DLT 145
High Courts29 Oct 1981
Mehar Singh Vs Municipal Corporation of Delhi
Delhi High Court · AIR 1983 Delhi 259 : (1982) 21 DLT 304 : (1982) RLR 431
High Courts29 Oct 1981
Neera Graver, etc. Vs Narinder Jaggi
Delhi High Court · (1982) 21 DLT 33 : (1982) RLR 18
High Courts23 Oct 1981
Dal Chand @ Dalia Vs The State
Delhi High Court · (1982) CriLJ 1477 : (1982) 21 DLT 127 : (1982) 1 ILR Delhi 614