High Courts26 Apr 1982
D. C. M. Chemical Employee''s Lokhit Congress Union and others Vs Delhi Administration and others
Delhi High Court · (1982) 3 DRJ 276
COURT ARCHIVE
Delhi High Court judgments
1,15,525 judgments · page 5,557 of 5,777
High Courts23 Apr 1982
N.S. Parthasarthy and Others Vs Padmini Devi and Others
Delhi High Court · (1982) 2 ILR Delhi 540
High Courts23 Apr 1982
The Commissioner of Income Tax Delhi Vs Bharat Nidhi Ltd.
Delhi High Court · (1983) 143 ITR 47
High Courts23 Apr 1982
Commissioner of Income Tax, Delhi (Central) Vs Bharat Nidhi Ltd.
Delhi High Court · (1983) 32 CTR 346 : (1982) 27 CTR 29 : (1982) ILR Delhi 913 : (1982) 11 TAXMAN 55
High Courts23 Apr 1982
Escorts Farms (Ramgarii) Ltd. Vs The Commissioner of Income Tax, New Delhi
Delhi High Court · (1983) 35 CTR 170 : (1982) ILR Delhi 778 : (1983) 143 ITR 749 : (1982) 11 TAXMAN 91
High Courts23 Apr 1982
The Additional Commissioner of Income Tax, New Delhi Vs Shama Engine Valves Ltd.
Delhi High Court · (1983) 32 CTR 351 : (1982) ILR Delhi 925 : (1982) 138 ITR 216 : (1982) 11 TAXMAN 20
High Courts22 Apr 1982
The Tata Oil Mills Company Ltd. Vs Reward Soap Works
Delhi High Court · AIR 1983 Delhi 286 : (1982) 3 DRJ 399 : (1982) RLR 618
High Courts20 Apr 1982
Jag Jit Kaur Vs Mool Chand and Others
Delhi High Court · (1982) 22 DLT 154 : (1982) 3 DRJ 244 : (1982) RLR 421
High Courts20 Apr 1982
Bakhtawar Singh Balkrishan Vs Union of India and Another
Delhi High Court · AIR 1983 Delhi 201 : (1982) 2 ILR Delhi 295
High Courts19 Apr 1982
The Additional Commissioner of Income Tax, New Delhi Vs Achal Kumar Jain
Delhi High Court · (1982) 30 CTR 146 : (1982) ILR Delhi 939 : (1983) 142 ITR 606 : (1982) 11 TAXMAN 228
High Courts19 Apr 1982
Commissioner of Income Tax, Delhi-IV Vs Kundan Lal
Delhi High Court · (1982) 30 CTR 343 : (1982) ILR Delhi 195 : (1983) 144 ITR 547
High Courts16 Apr 1982Allowed
Commissioner of Income Tax, Delhi-I Vs National Industrial Corporation
Delhi High Court · (1982) 52 CompCas 535 : (1982) 30 CTR 339 : (1982) 137 ITR 586
Companies Act, 1956 — Section 205, 210, 215, 216, 219Income Tax Act, 1961 — Section 34(3)
High Courts16 Apr 1982
The Commissioner of Income Tax, Delhi Vs National Industrial Corporation
Delhi High Court · (1982) ILR Delhi 21 : (1982) 11 TAXMAN 1
High Courts15 Apr 1982
Salwan Public School, etc. Vs D.K. Dass, etc.
Delhi High Court · (1982) ILR Delhi 268
High Courts15 Apr 1982
Addl. Commissioner of Income Tax, Delhi-II Vs Netar Krishana Sahgals Pvt. Ltd.
Delhi High Court · (1983) 34 CTR 376 : (1983) 141 ITR 681
High Courts15 Apr 1982
Essco Sanitations Vs Mascot Industries (India)
Delhi High Court · AIR 1982 Delhi 308 : (1982) 2 ILR Delhi 329
High Courts14 Apr 1982
Shamsher Singh Vs H.S. Malik
Delhi High Court · (1982) 22 DLT 1 : (1984) 1 ILR Delhi 268
High Courts14 Apr 1982
Raunaq Raj and Another Vs Appellate Officer and Others
Delhi High Court · AIR 1981 Delhi 391 : (1982) ILR Delhi 404