High Courts24 May 1982
Man Mohan Tuli Vs Municipal Corporation of Delhi and another
Delhi High Court · AIR 1983 Delhi 152
Delhi Municipal Corporation Act, 1957 — Section 113, 114, 120, 122, 122(1)
COURT ARCHIVE
Delhi High Court judgments
1,15,525 judgments · page 5,555 of 5,777
High Courts24 May 1982
Nanak Chand and Others Vs Chander Kishore and Others
Delhi High Court · AIR 1982 Delhi 520 : (1982) 22 DLT 11
High Courts21 May 1982
Ashoka Cement Ltd. Vs Union of India
Delhi High Court · (1982) 22 DLT 363 : (1982) 3 DRJ 393 : (1982) RLR 629
High Courts21 May 1982
Union of India and Others Vs Nand Kishore
Delhi High Court · AIR 1982 Delhi 462 : (1982) 22 DLT 251 : (1982) 2 ILR Delhi 741
High Courts21 May 1982
Fazilka Electric Supply Co. Ltd. Vs Commissioner of Income Tax
Delhi High Court · (1983) 36 CTR 355 : (1983) ILR Delhi 708 : (1983) 143 ITR 551 : (1983) 14 TAXMAN 264
High Courts21 May 1982
Commissioner of Income Tax Delhi Vs Blaze Advertising (Delhi) (P.) Ltd.
Delhi High Court · (1982) 30 CTR 331 : (1983) 143 ITR 421 : (1982) 11 TAXMAN 146
High Courts21 May 1982
Nawal Bihari Lal Goel Vs Commissioner of Income Tax, Delhi-V
Delhi High Court · (1983) 32 CTR 287 : (1983) 140 ITR 979
High Courts20 May 1982
Commissioner of Wealth Tax, Delhi-I Vs Smt. Promila Bali
Delhi High Court · (1983) 34 CTR 374 : (1983) 141 ITR 942 : (1982) 11 TAXMAN 160
High Courts20 May 1982
K.N. Mehta Vs Director of Enforcement and others
Delhi High Court · (1985) 57 CompCas 820 : (1982) CriLJ 1916 : (1985) 5 ECC 286 : (1982) ILR Delhi 712 : (1982) RLR 644
High Courts19 May 1982
Commissioner of Income Tax Vs Jay Engineering Works Ltd.
Delhi High Court · (1990) 181 ITR 510
High Courts18 May 1982Allowed
Balraj Khanna (represented by his legal representatives H.R. Khanna and Others) Vs Krishan Wanti and Others
Delhi High Court · (1982) 22 DLT 165
High Courts18 May 1982
H.R. Khanna and Others Vs Krishan Wanti and Others
Delhi High Court · (1982) 3 DRJ 322
High Courts18 May 1982
Hukam Chand and Sons Vs Sagar Silk and Sarees and Others
Delhi High Court · (1982) 22 DLT 196
High Courts18 May 1982
Santosh Kumar Jain and Another Vs Bahadur Singh Jain and Another
Delhi High Court · (1982) 3 DRJ 377 : (1982) RLR 672
High Courts17 May 1982
Citibank N.A. Vs Juggilal Kamlapat Jute Mills Co. Ltd.
Delhi High Court · AIR 1982 Delhi 487 : (1984) 56 CompCas 509
Contract Act, 1872 — Section 133, 135, 141Evidence Act, 1872 — Section 85
High Courts17 May 1982
Jugal Kishore Vs Rai Singh and Others
Delhi High Court · (1982) ACJ 503 : (1986) 59 CompCas 340 : (1982) 22 DLT 294
High Courts17 May 1982
Addl. Commissioner of Income Tax, Delhi-I Vs Motors and General Finance Ltd.
Delhi High Court · (1983) 35 CTR 412 : (1983) 142 ITR 424 : (1982) 11 TAXMAN 34
High Courts14 May 1982
Mohan Lal Vs Tirath Ram Chopra and Another
Delhi High Court · AIR 1982 Delhi 405 : (1982) 22 DLT 1(2) : (1982) 3 DRJ 298 : (1982) ILR Delhi 345 : (1982) RLR 468