COURT ARCHIVE
Delhi High Court judgments
1,15,525 judgments · page 5,554 of 5,777
Harpinder Singh Vs State (Delhi Administration)
Delhi High Court · (1983) CriLJ 53 : (1982) 22 DLT 266
Kishan Kapur Vs Union of India and Others
Delhi High Court · (1983) ILR Delhi 661
Daulat Ram Mehnidratta Vs Lt. Governor of Delhi and Others
Delhi High Court · AIR 1982 Delhi 470 : (1983) 4 DRJ 66 : (1983) 2 ILR Delhi 487 : (1983) RLR 116
Commissioner of Income Tax, Delhi Vs J.N. Gopal and Co.
Delhi High Court · (1983) 37 CTR 105 : (1983) 142 ITR 432 : (1982) 11 TAXMAN 73
V.K. Kumar Vs Kendriya Vidhyalaya Sanga than and Others
Delhi High Court · (1982) 22 DLT 18 : (1982) 2 ILR Delhi 679
Daya Wanti Punj and Others Vs New Delhi Municipal Committee and Others
Delhi High Court · AIR 1982 Delhi 534 : (1982) 22 DLT 26 : (1982) 2 ILR Delhi 569
Punny Ram and Others Vs Chiranji Lal Gupta and Others
Delhi High Court · AIR 1982 Delhi 431 : (1982) 22 DLT 29(2) : (1982) 3 DRJ 342 : (1982) 2 ILR Delhi 365 : (1982) RLR 576
Mohan Wahi Vs State (Central Bureau of Investigation), New Delhi
Delhi High Court · (1982) CriLJ 2040
Ram Kishan Singh Vs Savitri Devi
Delhi High Court · AIR 1982 Delhi 458 : (1983) ILR Delhi 962 : (1982) RLR 622
Pritam Pal Singh Vs V.P. Raman
Delhi High Court · (1982) 22 DLT 27 : (1982) 2 ILR Delhi 820
Sain Ditta Mal Vs Union of India and others
Delhi High Court · AIR 1982 Delhi 509
Mangat Ram Vs The State
Delhi High Court · (1982) CriLJ 2044 : (1982) 22 DLT 263 : (1982) RLR 641
Kiran Kapoor Vs Surinder Kumar Kapoor
Delhi High Court · AIR 1982 Delhi 543 : (1982) 3 DRJ 329
Nand Lal Patel Vs Shiv Saran Lal and Others
Delhi High Court · (1984) ILR Delhi 913
Commissioner of Income Tax, Delhi-III Vs V.K. Narendra
Delhi High Court · (1983) 143 ITR 418
Ajit Singh Vs Nand Singh and Others
Delhi High Court · (1982) 22 DLT 22 : (1982) 2 ILR Delhi 702
Bimal Chandra Sen Vs Kamla Mathur and Another
Delhi High Court · (1983) CriLJ 495 : (1982) 22 DLT 33 : (1982) RLR 553
Rajinder Nath Sharma and Others Vs Rani Chander Kanta and Others
Delhi High Court · AIR 1982 Delhi 584 : (1982) 22 DLT 301