High Courts14 May 1982
Salwan Public School Vs D.K. Dass and Others
Delhi High Court · (1982) 3 DRJ 397 : (1983) LabIC 539 : (1982) RLR 638 : (1982) 2 SLJ 278
COURT ARCHIVE
Delhi High Court judgments
1,15,525 judgments · page 5,556 of 5,777
High Courts13 May 1982
Siri Pal Jain Vs Brij Ksihore and Others
Delhi High Court · (1982) 22 DLT 137 : (1982) 3 DRJ 327 : (1982) 2 ILR Delhi 290
High Courts10 May 1982
Gurudwara Shri Guru Singh Sabha Vs The State and Others
Delhi High Court · (1982) 22 DLT 80
High Courts10 May 1982
Addl. Commissioner of Income Tax Delhi-I Vs Delhi Cloth and General Mills Co. Ltd.
Delhi High Court · (1983) 144 ITR 275 : (1982) 11 TAXMAN 133
High Courts07 May 1982
Indian Aluminium Cables Ltd. Vs Union of India and others
Delhi High Court · (1982) 22 DLT 19 : (1982) 10 ELT 467
High Courts06 May 1982
Sales Tax Officer, Central Circle, New Delhi Vs Byford Ltd.
Delhi High Court · (1984) 55 CompCas 204 : (1982) ILR Delhi 181 : (1984) 145 ITR 537 : (1983) 53 STC 357
High Courts05 May 1982
Nawal Bihari Lal Goel Vs Commissioner of Income Tax
Delhi High Court · (1983) 12 TAXMAN 193
Income Tax Act, 1961 — Section 256(1), 256(2)
High Courts05 May 1982
The Commissioner of Income Tax, New Delhi Vs Deokinandan and Sons
Delhi High Court · (1983) 33 CTR 72 : (1983) ILR Delhi 897 : (1982) 138 ITR 225
High Courts05 May 1982
Commissioner of Income Tax, Delhi-II Vs Deoki Nandan and Sons
Delhi High Court · (1982) 11 TAXMAN 83
High Courts05 May 1982
Metal Fittings P. Ltd. and another Vs Union of India and others
Delhi High Court · (1983) 37 CTR 269 : (1982) ILR Delhi 210 : (1983) 141 ITR 758 : (1982) RLR 508
High Courts05 May 1982
Satar Masiah Vs The State
Delhi High Court · (1982) CriLJ 2286 : (1982) 22 DLT 134 : (1982) RLR 519
High Courts04 May 1982
Indian Commerce and Industries Corporation Vs R.C. Lai
Delhi High Court · (1982) 22 DLT 351
High Courts03 May 1982
Swatantra Kumar and Others Vs Union of India
Delhi High Court · (1982) 22 DLT 226
High Courts29 Apr 1982
Jagmohan alias Jaggu Vs Commissioner of Police, Delhi and Others
Delhi High Court · (1982) CriLJ 1474 : (1982) 22 DLT 29 : (1982) RLR 439
High Courts29 Apr 1982
Pushpa Kumari and Others Vs Dewan Chand Trust and Others
Delhi High Court · AIR 1983 Delhi 91 : (1982) 22 DLT 184 : (1982) 3 DRJ 324
High Courts27 Apr 1982
Delhi Transport Corporation and Another Vs Lalita
Delhi High Court · (1983) ACJ 253 : (1986) 59 CompCas 162 : (1982) 22 DLT 170 : (1982) 2 ILR Delhi 231 : (1982) RLR 570
High Courts27 Apr 1982
Ramesh Chand Sharma Vs R.S. Aggarwal
Delhi High Court · (1982) 22 DLT 356 : (1982) 2 ILR Delhi 527
High Courts26 Apr 1982
D.C.M. Chemical Employees Lokhit Congress Union (Regd.) and Others Vs Delhi Administration and Others
Delhi High Court · (1983) 1 LLJ 306