COURT ARCHIVE
Delhi High Court judgments
1,15,363 judgments · page 5,558 of 5,769
Udhav Dass Maharaj Rajardia Vs Rukmani Joshi and Others
Delhi High Court · (1982) ACJ 273
Begum Hamid Ali Khan Vs B.H. Zaidi and Another
Delhi High Court · AIR 1982 Delhi 352 : (1982) 21 DLT 112 : (1982) 3 DRJ 62
Commissioner of Income Tax, Delhi-I Vs Raunaq and Co. (P.) Ltd.
Delhi High Court · (1982) 9 TAXMAN 85
Ishwar Singh Vs Commissioner of Police, Delhi and others
Delhi High Court · (1982) CriLJ 924 : (1982) RLR 27
COMMISSIONER OF Income Tax, DELHI-I Vs RAUNAQ and CO. (P.) LTD.
Delhi High Court · (1983) 140 ITR 407
K.C. Saigal Vs R.P. Sehgal
Delhi High Court · (1983) 14 TAXMAN 465
Shashi Pal Vs Rajkumar Mahindra
Delhi High Court · AIR 1983 Delhi 105 : (1982) 21 DLT 38 : (1982) RLR 38
Commissioner of Income Tax, Delhi (Central) Vs S. Sucha Singh Anand
Delhi High Court · (1984) 149 ITR 143
Commissioner of Income Tax, Delhi-III Vs Madho Singh Ishar Dass
Delhi High Court · (1982) 29 CTR 228 : (1983) 141 ITR 437 : (1982) 9 TAXMAN 89
Addl. Commissioner of Income Tax, Delhi-I Vs Seth Vineet Virmani
Delhi High Court · (1982) 29 CTR 230 : (1983) 141 ITR 595 : (1982) 9 TAXMAN 255
Avon Delux Transport Co. Vs Sheelatha Selvamani and Others
Delhi High Court · (1982) ACJ 379 : AIR 1983 Delhi 93 : (1984) 56 CompCas 91 : (1982) RLR 462
P.L. Juneja Vs Narang Bank of India Ltd. and others
Delhi High Court · (1984) 55 CompCas 302
Baini Ram and Others Vs Jainti Pershad and Another
Delhi High Court · (1982) 21 DLT 108 : (1982) 3 DRJ 16
Ram Nath Mehra and Sons Vs Union of India
Delhi High Court · AIR 1982 Delhi 164 : (1982) 21 DLT 38(2) : (1982) RLR 12
Chander Krishan Gupta Vs Pannalal Girdhari Lal Pvt. Ltd. and Others
Delhi High Court · (1984) 55 CompCas 702 : (1982) 3 DRJ 295
Sohan Lal Taneja, etc. Vs Delhi Administration, etc.
Delhi High Court · (1982) 21 DLT 32 : (1983) 2 ILR Delhi 610 : (1982) LabIC 1018