High Courts04 Mar 1981
C. Jairam Pvt. Ltd. Vs Commissioner of Sales Tax, New Delhi
Delhi High Court · (1981) 03 DEL CK 0018
COURT ARCHIVE
Delhi High Court judgments
1,15,075 judgments · page 5,560 of 5,754
High Courts03 Mar 1981
Jugal Kishore Sharma Vs Union of India and Others
Delhi High Court · (1981) ILR Delhi 345
High Courts03 Mar 1981
The Delhi Cloth and General Mills Co. Ltd. and Another Vs Dharam Singh
Delhi High Court · AIR 1981 Delhi 157 : (1981) 19 DLT 376 : (1981) RLR 226
High Courts02 Mar 1981
Bramha Kumari Vs Sarwan Singh and Another
Delhi High Court · (1981) ILR Delhi 833
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts02 Mar 1981
S. Malgaonkar and Others Vs Jagmohan
Delhi High Court · (1981) 20 DLT 5 : (1981) ILR Delhi 853
High Courts02 Mar 1981
Lakshmi Commercial Bank Ltd. Vs Hira Lall and Son and others
Delhi High Court · (1983) 54 CompCas 313
High Courts02 Mar 1981
Gulraj Singh Vs New Delhi Municipal Committee
Delhi High Court · (1981) RLR 361
High Courts27 Feb 1981
Amrit Lal Berry Vs Union of India and Others
Delhi High Court · (1982) 3 DRJ 54 : (1981) ILR Delhi 153 : (1981) LabIC 1534 : (1982) 1 SLJ 180
Constitution of India, 1950 — Article 14
High Courts27 Feb 1981
Commissioner of Sales Tax, Delhi and another Vs R.S. Atma Ram Suri and Son
Delhi High Court · (1981) 20 DLT 61(2) : (1981) 48 STC 387
High Courts27 Feb 1981
D.C. Anand and Sons Vs Commissioner of Income Tax, New Delhi
Delhi High Court · (1981) 131 ITR 77
High Courts27 Feb 1981
D.C. Anand and Sons Vs Commissioner of Income Tax
Delhi High Court · (1982) 8 TAXMAN 86
Income Tax Act, 1961 — Section 22, 23, 23, 24, 24(1)(x)Transfer of Property Act, 1882 — Section 53A
High Courts27 Feb 1981
Food Corporation of India, New Delhi Vs M/s. Mehta Plastic Industries, Ahmedabad
Delhi High Court · AIR 1982 Delhi 160
Arbitration Act, 1940 — Section 12, 20, 8, 8(1)(b)
High Courts25 Feb 1981
The Additional Commissioner of Income Tax Vs Bhagwat Swarup Charanjit Singh
Delhi High Court · (1981) ILR Delhi 1080 : (1982) 13 ITR 133
High Courts25 Feb 1981
Additional Commissioner of Surtax, Delhi-II Vs Food Specialities Ltd.
Delhi High Court · (1981) 23 CTR 65 : (1981) 129 ITR 731
High Courts25 Feb 1981
Addl Commissioner of Income Tax, Delhi Vs Bhagat Swarup Charanjit Singh and Co.
Delhi High Court · (1981) 23 CTR 69 : (1982) 133 ITR 13 : (1981) 7 TAXMAN 209
High Courts24 Feb 1981
Ram Chander Amar and Another Vs Union of India
Delhi High Court · (1981) 19 DLT 302 : (1981) ILR Delhi 449
High Courts24 Feb 1981
Pilkhani Distillery and Chemical Works, Pilkhani (N. Rly.) Vs Lt. Governor etc.
Delhi High Court · (1982) ILR Delhi 868
High Courts23 Feb 1981
Jain Shudh Vanaspau Ltd. Vs Union of India and Others
Delhi High Court · (1981) ILR Delhi 371
High Courts23 Feb 1981
Delhi Cloth and General Mills Co. Ltd. Vs Commissioner of Sales Tax, Vikas Bhawan, New Delhi
Delhi High Court · (1981) 48 STC 351
High Courts20 Feb 1981
Delhi Development Authority Vs H.S. Kalra and Another
Delhi High Court · (1981) CriLJ 666 : (1981) 20 DLT 124 : (1981) ILR Delhi 563 : (1981) RLR 535
Delhi Development Act, 1957 — Section 14