High Courts17 Feb 1982
Nand Gopal Bacchas and Others Vs Bank of India
Delhi High Court · AIR 1982 Delhi 280 : (1982) 21 DLT 323 : (1982) 3 DRJ 228 : (1982) RLR 287
COURT ARCHIVE
Delhi High Court judgments
1,15,525 judgments · page 5,562 of 5,777
High Courts16 Feb 1982
Jagdish Pershad Vs Hardayail Singh
Delhi High Court · AIR 1982 Delhi 298 : (1982) 21 DLT 310 : (1982) 3 DRJ 184 : (1982) RLR 283
High Courts16 Feb 1982
Basti Sugar Mills Co. Ltd. Vs Commissioner of Income Tax, New Delhi
Delhi High Court · (1983) 35 CTR 414 : (1983) 142 ITR 487 : (1982) 10 TAXMAN 306
High Courts15 Feb 1982
Union of India Vs Syed Shah Nasir Hussain
Delhi High Court · AIR 1982 Delhi 300 : (1982) 3 DRJ 187 : (1982) ILR Delhi 969 : (1982) RLR 232
High Courts12 Feb 1982Dismissed
Eastern Linkers Pvt. Ltd. Vs Dina Nath Sodhi
Delhi High Court · (1984) 55 CompCas 462 : (1982) 3 DRJ 239
High Courts12 Feb 1982
Commissioner of Wealth Tax Vs H.S. Ahuja
Delhi High Court · (1982) 30 CTR 349 : (1982) 136 ITR 94 : (1982) RLR 219 : (1982) 10 TAXMAN 111
High Courts11 Feb 1982
Krishan Gopal Vs Municipal Corporation of Delhi and Others
Delhi High Court · (1982) 22 DLT 73
High Courts10 Feb 1982
Indu Gupta Vs Rajeshwar Pershad
Delhi High Court · AIR 1982 Delhi 344 : (1982) 3 DRJ 172 : (1982) 2 ILR Delhi 871 : (1982) RLR 216
High Courts09 Feb 1982
Surinder Kumar Grover Vs The State and Others
Delhi High Court · (1982) CriLJ 922 : (1982) 21 DLT 230 : (1982) 3 DRJ 161 : (1982) ILR Delhi 948 : (1982) RLR 668
High Courts05 Feb 1982
Sarla Mittal Vs K.C. Jain
Delhi High Court · (1982) 21 DLT 334 : (1982) RLR 455
High Courts05 Feb 1982
Ram Lal Narang Vs Union of India and Others
Delhi High Court · (1983) ILR Delhi 1
High Courts05 Feb 1982
Zenon Electronics Private Limited and others Vs Union of India and others
Delhi High Court · (1982) 10 ELT 454
High Courts04 Feb 1982
Lachhman Dass and Others Vs Suraj Prakash Mahajan
Delhi High Court · AIR 1982 Delhi 380 : (1982) 21 DLT 277 : (1982) 2 ILR Delhi 881
High Courts03 Feb 1982
Bharat Lal and Co. Vs Union of India and Another
Delhi High Court · AIR 1982 Delhi 444 : (1982) ILR Delhi 751 : (1982) RLR 193
High Courts02 Feb 1982
Ram Nath Vs State
Delhi High Court · (1982) 21 DLT 227 : (1982) 3 DRJ 159 : (1982) RLR 318
High Courts29 Jan 1982
Indian Tourism Development Corporation Vs Delhi Administration and Others
Delhi High Court · (1982) ILR Delhi 535 : (1982) LabIC 1309 : (1982) 2 SLJ 665
High Courts29 Jan 1982
Radhey Shyam Khanna Vs Amar Nath Khanna and Others
Delhi High Court · (1982) 21 DLT 273
High Courts29 Jan 1982
Nirmala Devi Vs Gopal Krishan and Others
Delhi High Court · (1982) 21 DLT 326 : (1982) RLR 207
High Courts29 Jan 1982
Addl. Commissioner of Income Tax Delhi-III Vs Markanda Engineers
Delhi High Court · (1982) 29 CTR 155 : (1982) ILR Delhi 954 : (1982) 136 ITR 111 : (1982) 9 TAXMAN 247
High Courts29 Jan 1982
Commissioner of Income Tax, Delhi-IV Vs Pratap Singh of Nabha
Delhi High Court · (1982) ILR Delhi 145 : (1982) 9 TAXMAN 225