CourtKutchehry.com
HomeJudgmentsCourtKutchehry AIBlogPricing
Courts/Delhi High Court

COURT ARCHIVE

Delhi High Court judgments

1,15,525 judgments · page 5,563 of 5,777

By year

  • 2026
  • 2025
  • 2024
  • 2023
  • 2022
  • 2021
  • 2020
  • 2019
  • 2018
  • 2017
  • 2016
  • 2015
  • 2014
  • 2013
  • 2012
  • 2011
  • 2010
  • 2009
  • 2008
  • 2007
  • 2006
  • 2005
  • 2004
  • 2003
  • 2002
  • 2001
  • 2000
  • 1999
  • 1998
  • 1997
  • 1996
  • 1995
  • 1994
  • 1993
  • 1992
  • 1991
  • 1990
  • 1989
  • 1988
  • 1987
  • 1986
  • 1985
  • 1984
  • 1983
  • 1982
  • 1981
  • 1980
  • 1979
  • 1978
  • 1977
  • 1976
  • 1975
  • 1974
  • 1973
  • 1972
  • 1971
  • 1970
  • 1969
  • 1968
  • 1967
  • 1966
High Courts29 Jan 1982

Bali Ram Sharma Vs S.H.O. Police Station, defense Colony and Others

Delhi High Court · (1982) CriLJ 1910 : (1982) 3 DRJ 154 : (1982) ILR Delhi 395 : (1982) RLR 331

Read judgment
High Courts29 Jan 1982

Commissioner of Income Tax Vs Pratap Singh

Delhi High Court · (1982) 138 ITR 27

Read judgment
High Courts29 Jan 1982

Gurmukh Singh Vs Locchmi Devi(D.)

Delhi High Court · (1982) RLR 281

Read judgment
High Courts28 Jan 1982

Vasu Dev Vs The State

Delhi High Court · (1982) 21 DLT 313 : (1982) 3 DRJ 150

Read judgment
High Courts27 Jan 1982

P.S. Sundram Vs S. Varshaswami

Delhi High Court · (1983) CriLJ 1119 : (1982) 21 DLT 252 : (1982) 3 DRJ 138 : (1982) RLR 321

Read judgment
High Courts27 Jan 1982

Chameli Wati and Others Vs Delhi Municipal Corporation and Others

Delhi High Court · (1982) ACJ 300 : AIR 1982 Delhi 575 : (1982) 21 DLT 245

Read judgment
High Courts25 Jan 1982

Savitri Devi Vs Nathu Ram

Delhi High Court · (1982) 21 DLT 360 : (1982) RLR 464

Read judgment
High Courts25 Jan 1982

Harbhajan Singh Vs Ministry of defense and others

Delhi High Court · (1982) 21 DLT 262 : (1982) 3 DRJ 218 : (1982) 2 LLJ 387

Army Rules, 1954 — Rule 177, 178, 179, 180, 181
Read judgment
High Courts22 Jan 1982

Sanghi Motors Vs Commissioner of Income Tax, Delhi

Delhi High Court · (1982) 29 CTR 182 : (1982) ILR Delhi 990 : (1982) 135 ITR 359 : (1982) 11 TAXMAN 132

Read judgment
High Courts21 Jan 1982

R.P. Kapur and Another Vs Kaushalya Educational Trust

Delhi High Court · (1982) 21 DLT 46 : (1982) ILR Delhi 801

Read judgment
High Courts18 Jan 1982

Gopal Khullar and Others Vs The New Delhi Hotels Ltd.

Delhi High Court · (1982) 3 DRJ 439

Read judgment
High Courts14 Jan 1982

Tek Bahadur Vs The State

Delhi High Court · (1982) 21 DLT 233

Read judgment
High Courts13 Jan 1982

Vishwanath Khanna Vs Ram Swarup Rastogi and Sons and Others

Delhi High Court · (1982) 3 DRJ 145

Read judgment
High Courts12 Jan 1982

Narain Vs State

Delhi High Court · (1982) 21 DLT 256 : (1982) 3 DRJ 258

Read judgment
High Courts11 Jan 1982

Milvi Devi Vs Dina Nath

Delhi High Court · (1982) 21 DLT 204

Read judgment
High Courts07 Jan 1982

Manju Gupta Vs M.S. Paintal

Delhi High Court · (1982) CriLJ 817 : (1982) 21 DLT 164

Read judgment
High Courts07 Jan 1982

Union of India Vs Nand Kishore and Others

Delhi High Court · AIR 1982 Delhi 452 : (1982) 21 DLT 214

Read judgment
High Courts07 Jan 1982

Smt. Manju Gupta Vs M.S. Paintal

Delhi High Court · (1982) RLR 592

Read judgment
High Courts07 Jan 1982

Sunder Industries and Others Vs General Engineer Works

Delhi High Court · AIR 1982 Delhi 220 : (1982) 21 DLT 53 : (1982) 3 DRJ 130 : (1982) RLR 133

Read judgment
High Courts04 Jan 1982

Ratish Kumar Aggarwal and Others Vs Union of India and Others

Delhi High Court · (1982) 3 DRJ 142

Read judgment
Previous1…5,5615,5625,5635,5645,565…5,777Next

© 2026 CourtKutchehry.com · India’s Intelligent Legal Research Platform

HomeCourtKutchehry AIPrivacy PolicyRefund PolicyTerms and Conditions