Handicrafts and Handloom Export Corporation of India Vs Commissioner of Income Tax, Delhi-II
Delhi High Court · (1982) 29 CTR 185 : (1983) 140 ITR 532 : (1982) 10 TAXMAN 232
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1,15,525 judgments · page 5,565 of 5,777
Delhi High Court · (1982) 29 CTR 185 : (1983) 140 ITR 532 : (1982) 10 TAXMAN 232
Delhi High Court · AIR 1982 Delhi 348
Delhi High Court · (1982) 21 DLT 196
Delhi High Court · (1982) 21 DLT 209 : (1982) 3 DRJ 117 : (1982) ILR Delhi 697
Delhi High Court · (1982) 21 DLT 22(2) : (1983) 2 ILR Delhi 748
Delhi High Court · (1982) 21 DLT 174 : (1982) ILR Delhi 820
Delhi High Court · (1982) CriLJ 747 : (1982) 21 DLT 144
Delhi High Court · AIR 1982 Delhi 272 : (1982) 3 DRJ 114
Delhi High Court · (1983) 4 DRJ 287
Delhi High Court · (1982) 29 CTR 217 : (1982) 137 ITR 906
Delhi High Court · (1984) 16 TAXMAN 51
Delhi High Court · (1983) 54 CompCas 883 : (1982) 1 ILR Delhi 487
Delhi High Court · AIR 1983 Delhi 216 : (1982) 21 DLT 219 : (1982) 2 ILR Delhi 437 : (1982) RLR 260
Delhi High Court · (1982) 21 DLT 102
Delhi High Court · (1982) ILR Delhi 269
Delhi High Court · AIR 1982 Delhi 155