High Courts02 Aug 1989
Y. Rajeshwari Vs Bombay Tyres International Limited
Delhi High Court · (1989) 08 DEL CK 0058
Civil Procedure Code, 1908 (CPC) — Section 114Delhi Rent Control Act, 1958 — Section 14(1)
COURT ARCHIVE
Delhi High Court judgments
1,17,672 judgments · page 5,494 of 5,884
High Courts02 Aug 1989
Commissioner of Income Tax, Delhi-I Vs Mohan Trading Co.
Delhi High Court · (1990) 182 ITR 101
High Courts02 Aug 1989
M.K. Gupta Vs Commissioner of Wealth Tax
Delhi High Court · (1990) 183 ITR 326
High Courts02 Aug 1989
Commissioner of Income Tax Vs Anant Raj Agencies (Properties)
Delhi High Court · (1990) 184 ITR 52
High Courts02 Aug 1989
Desh Raj Gupta Vs Commissioner of Wealth Tax
Delhi High Court · (1990) 182 ITR 231
High Courts01 Aug 1989Dismissed
Commissioner of Income Tax Vs Shriram Pistons and Rings Ltd.
Delhi High Court · (1989) 80 CTR 159 : (1990) 181 ITR 230 : (1990) 48 TAXMAN 51
High Courts01 Aug 1989
Commissioner of Income Tax Vs Jay Engineering Works Ltd.
Delhi High Court · (1990) 182 ITR 181
High Courts01 Aug 1989
J.K. Churamani Vs Escorts Ltd. and Others
Delhi High Court · (1989) 39 DLT 380 : (1990) 60 FLR 119
High Courts31 Jul 1989Dismissed
Commissioner of Income Tax Vs Chemi Kleen India (P.) Ltd.
Delhi High Court · (1990) 50 TAXMAN 147
High Courts31 Jul 1989
D.B. Katyal Vs High Court of Delhi and Another
Delhi High Court · (1989) 39 DLT 275 : (1989) 2 ILR Delhi 328
High Courts31 Jul 1989
Somany - Pilkington''s Ltd. Vs B. P. Verma (Director, Publications)
Delhi High Court · (1995) 76 ELT 281
High Courts31 Jul 1989
Commissioner of Income Tax Vs Carvanserai Ltd.
Delhi High Court · (1992) 64 TAXMAN 167
Income Tax Act, 1961 — Section 199, 256(2)
High Courts29 Jul 1989
Dinabandhu Mondal Vs Union of India and others
Delhi High Court · (1989) 65 CompCas 39
High Courts28 Jul 1989
O.P.C. Jain Vs A.D.M. (LA) and Others
Delhi High Court · (1990) 42 DLT 478
Delhi Lands (Restrictions on Transfer) Act, 1972 — Section 2
High Courts28 Jul 1989Dismissed
Commissioner of Income Tax Vs Ammonia Supply Corpn. (P.) Ltd.
Delhi High Court · (1990) 181 ITR 107
Income Tax Act, 1961 — Section 256
High Courts27 Jul 1989
Tharamel Mohammed Bava Vs Union of India and Others
Delhi High Court · (1990) ILR Delhi 405
Constitution of India, 1950 — Article 22
High Courts26 Jul 1989
O.K. Ayyapan and Others Vs Daya Singh and Others
Delhi High Court · (1989) 2 ACC 590