High Courts22 Aug 1989
Baby Rashmi Mehra and another Vs Sunil Mehra and others
Delhi High Court · AIR 1991 Delhi 44 : (1990) 1 DMC 94 : (1989) 2 ILR Delhi 304
COURT ARCHIVE
Delhi High Court judgments
1,17,672 judgments · page 5,492 of 5,884
High Courts21 Aug 1989
Pradeep Kumar Vs State
Delhi High Court · (1989) 39 DLT 456
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21
High Courts21 Aug 1989
Richardson Vicks Ind. and Another Vs Vikas Pharmaceuticals
Delhi High Court · (1989) 2 ARBLR 381 : (1990) 40 DLT 194 : (1989) 17 DRJ 340
High Courts21 Aug 1989
M/s. New India Assurance Co. Ltd. Vs Mrs. Bimla Ahuja and Others
Delhi High Court · (1990) 1 ACC 229 : AIR 1990 Delhi 68 : (1990) 68 CompCas 502
Motor Vehicles Act, 1939 — Section 110, 95, 96
High Courts21 Aug 1989
Goswami Wadhwa Commission of Inquiry Vs Central Bureau of Investigation
Delhi High Court · (1989) 17 DRJ 170
High Courts21 Aug 1989
Karat Krishana Das Vs Union of India and Others
Delhi High Court · (1989) ILR Delhi 312
High Courts21 Aug 1989
New India Assurance Co. Ltd. Vs Bimla Ahuja and Others
Delhi High Court · (1989) ILR Delhi 316
High Courts21 Aug 1989
S. Balwinder Singh @ Chhinda Vs Union of India and Others
Delhi High Court · (1989) 39 DLT 436 : (1990) 2 ILR Delhi 184
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3, 3(1), 3(3), 9(1)Constitution of India, 1950 — Article 22(5), 226
High Courts19 Aug 1989
Vaidyaratnam P.S. Varier''s Arya Vaidyasala Kottakkal Vs K.C. Vijaikumar
Delhi High Court · (1990) ILR Delhi 124
High Courts18 Aug 1989
Des Raj Malhotra Vs Union of India and Others
Delhi High Court · (1989) ILR Delhi 576
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)
High Courts18 Aug 1989
Moti Ram and others Vs The State
Delhi High Court · (1990) CriLJ 337 : (1989) 2 ILR Delhi 24
High Courts16 Aug 1989
M.L. Lakhotia and others Vs The State
Delhi High Court · (1989) 08 DEL CK 0024
High Courts16 Aug 1989
Vinod Kumar Jain Vs State
Delhi High Court · (1990) ILR Delhi 138 : (1990) 3 RCR(Criminal) 60 : (1989) RLR 400
High Courts14 Aug 1989
Kanta and Others Vs Jaswant Singh and Others
Delhi High Court · (1989) 2 ACC 555 : (1990) ACJ 327 : (1989) ILR Delhi 322
High Courts11 Aug 1989
Abbosalah Vs Union of India and Another
Delhi High Court · (1990) 1 Crimes 277 : (1989) 39 DLT 304 : (1990) 1 ILR Delhi 142
High Courts11 Aug 1989
Sucha Singh Vs State
Delhi High Court · (1990) 1 Crimes 222 : (1989) 39 DLT 249 : (1990) 1 ILR Delhi 442
High Courts11 Aug 1989
Union of India Vs O.P. Singh and others
Delhi High Court · (1990) 60 FLR 121 : (1991) 1 LLJ 530
High Courts11 Aug 1989
Smt. Madhu Bala Vs State (Delhi Administration)
Delhi High Court · (1990) CriLJ 790 : (1989) 17 DRJ 178