High Courts14 Sept 1989
Dev Raj Gupta and Others Vs Union of India and Others
Delhi High Court · (1989) 39 DLT 298
Delhi Development Act, 1957 — Section 14
COURT ARCHIVE
Delhi High Court judgments
1,17,672 judgments · page 5,490 of 5,884
High Courts13 Sept 1989
Moideen Abbas Vs Union of India and Others
Delhi High Court · (1990) 1 Crimes 505 : (1989) 39 DLT 306
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)Constitution of India, 1950 — Article 226
High Courts13 Sept 1989
Trishla Jain Vs Oswal Agro Mills Ltd. and Another
Delhi High Court · (1990) 67 CompCas 125 : (1989) 39 DLT 403
High Courts12 Sept 1989
O.P. Anand Vs State
Delhi High Court · (1989) CriLJ 2468 : (1990) ILR Delhi 364
Criminal Procedure Code, 1973 (CrPC) — Section 401Customs Act, 1962 — Section 135
High Courts11 Sept 1989Allowed
Geeta Devi and Others Vs Amrik Singh and Others
Delhi High Court · (1990) ACJ 484
Motor Vehicles Act, 1988 — Section 110A, 110B, 110C, 95(2), 96(2)
High Courts11 Sept 1989
Avtar Chand Kehar Vs Union of India and others
Delhi High Court · (1990) CriLJ 481 : (1990) 26 ECR 330 : (1989) 2 RCR(Criminal) 616
High Courts08 Sept 1989
Kuldip Singh Vs Union of India
Delhi High Court · (1990) ILR Delhi 113 : (1989) RLR 490
High Courts08 Sept 1989
Pandit Ram Saroop and another Vs Balbir Singh and others
Delhi High Court · (1989) 65 CompCas 158
High Courts07 Sept 1989Dismissed
Archana Chelawat Vs Union of India (UOI) and Others
Delhi High Court · (1990) 26 ECR 288
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 135
High Courts07 Sept 1989
Kewal Krishan and Others Vs Delhi Transport Corporation and Another
Delhi High Court · (1990) 1 ACC 466 : (1990) ACJ 995 : (1990) 41 DLT 282 : (1989) 2 ILR Delhi 558 : (1989) RLR 467
High Courts07 Sept 1989
State Vs Ram Sarup Sabharwal and Another
Delhi High Court · (1991) ILR Delhi 199 : (1989) 2 RCR(Criminal) 648
Criminal Procedure Code, 1973 (CrPC) — Section 397(2), 482Penal Code, 1860 (IPC) — Section 120B
High Courts07 Sept 1989
Union of India Vs S.P. Ahluwalia
Delhi High Court · (1990) 67 CompCas 348 : (1990) 40 DLT 328 : (1990) 19 DRJ 251
High Courts05 Sept 1989
Salwan Construction Co. Vs Union of India and Others
Delhi High Court · (1990) 41 DLT 374
High Courts04 Sept 1989
Shiraj Ahmed Vs Union of India and Others
Delhi High Court · (1996) 82 ELT 467 : (1990) ILR Delhi 102
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 1(1)Customs Act, 1962 — Section 108
High Courts04 Sept 1989
Bajaj Food Products Vs Central Board Trustee and Others
Delhi High Court · (1989) 39 DLT 287 : (1990) 60 FLR 428 : (1991) 1 LLJ 52
High Courts04 Sept 1989
Balle Ram and Others Vs The State (Delhi Adminstration)
Delhi High Court · (1990) 41 DLT 675 : (1989) 17 DRJ 287 : (1990) 1 ILR Delhi 29 : (1989) ILR Delhi 29 : (1989) 2 RCR(Criminal) 631
High Courts02 Sept 1989
Mukesh Singh Rathore Vs Union of India and Others
Delhi High Court · (1999) ILR Delhi 52 : (1989) 2 ILR Delhi 52 : (1989) 2 RCR(Criminal) 414
Constitution of India, 1950 — Article 22(5)
High Courts01 Sept 1989
R.L. Jain and Others Vs Union of India and Others
Delhi High Court · (1990) 81 CTR 36 : (1989) 39 DLT 463 : (1989) 180 ITR 643 : (1989) RLR 493 : (1989) 47 TAXMAN 458
High Courts01 Sept 1989
Raje Bala Vs Pankaj and Others
Delhi High Court · (1989) ILR Delhi 561 : (1989) RLR 453
High Courts31 Aug 1989
Kizito E.L. Ibe Vs Central Bureau of Investigation
Delhi High Court · (1989) 39 DLT 439
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21