High Courts26 Sept 1989
Jagdish Mitr Vs Union of India and Others
Delhi High Court · (1990) CriLJ 269 : (1989) 2 ILR Delhi 537 : (1989) ILR Delhi 537
COURT ARCHIVE
Delhi High Court judgments
1,17,672 judgments · page 5,489 of 5,884
High Courts26 Sept 1989
United India Insurance Company and Others Vs Surjit Singh
Delhi High Court · (1991) ACJ 399 : (1990) 41 DLT 110 : (1990) 18 DRJ 102
High Courts25 Sept 1989
Qamaruddin Vs R.P. Sharma and Another
Delhi High Court · (1989) 17 DRJ 278 : (1989) ILR Delhi 544 : (1989) 2 RCR(Criminal) 704
Criminal Procedure Code, 1973 (CrPC) — Section 397(2)
High Courts25 Sept 1989Dismissed
Sh. George Kutty Kuncheria Vs The State and another
Delhi High Court · (1990) CriLJ 694 : (1990) 1 Crimes 381 : (1990) 40 DLT 57 : (1990) 18 DRJ 108 : (1990) 26 ECR 336 : (1989) 2 RCR(Criminal) 628
High Courts25 Sept 1989
M.R. Singh Vs Shyam P. Tewari
Delhi High Court · (1990) 40 DLT 278 : (1989) 17 DRJ 260 : (1989) RLR 472
High Courts24 Sept 1989
Vithaldas Madhavji alias Rabubhai Khakkar Vs The State and another
Delhi High Court · (1989) 09 DEL CK 0047
High Courts23 Sept 1989
Ajit Singh and another Vs Madan Jha, Delhi Co-op. Tribunal and others
Delhi High Court · (1989) 09 DEL CK 0042
High Courts22 Sept 1989
Kishan Lal Vs State
Delhi High Court · (1989) 39 DLT 392 : (1989) 17 DRJ 267 : (1989) 2 ILR Delhi 446 : (1989) 2 RCR(Criminal) 656
High Courts21 Sept 1989
Shamim Bano Vs Shahabuddin
Delhi High Court · (1990) 40 DLT 100 : (1990) 1 DMC 136 : (1990) 19 DRJ 307
High Courts21 Sept 1989
M/s. Ocean Investment and Finance (P.) Ltd. and others, Petitioners Vs Union of India and others
Delhi High Court · (1990) 1 ILR Delhi 94
High Courts21 Sept 1989
Mrs. Margaret T. Desor and others Vs Worldwide Agencies (P.) Ltd. and others
Delhi High Court · (1989) 09 DEL CK 0016
High Courts21 Sept 1989
Ocean Investment and Finance (P) Ltd. and Others Vs Union of India and Others
Delhi High Court · AIR 1990 Delhi 154 : (1990) 40 DLT 225
High Courts20 Sept 1989
Vaidyaratnam P.S. Varier''g Arya Vaidyasal Kottakal Vs K.C. Vijai Kumar
Delhi High Court · (1990) 42 DLT 35 : (1990) 19 DRJ 113
High Courts20 Sept 1989
Arya Vaidya Sala Vs K.C. Vijai Kumar
Delhi High Court · AIR 1990 Delhi 158 : (1990) 40 DLT 325 : (1990) 18 DRJ 104 : (1990) 2 ILR Delhi 360 : (1989) RLR 469
High Courts18 Sept 1989
Thamki Vanilal Jagjivan Vs Union of India and Others
Delhi High Court · (1990) ILR Delhi 395
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts15 Sept 1989Dismissed
Empire Stores Vs Commissioner of Income Tax, New Delhi
Delhi High Court · (1990) 184 ITR 214
High Courts15 Sept 1989
Commissioner of Income Tax Vs Khem Chand Raj Kumar
Delhi High Court · (1990) 86 CTR 63 : (1990) 183 ITR 28
High Courts15 Sept 1989
Ashok Dhawan Vs Union of India and Others
Delhi High Court · (1989) 39 DLT 360 : (1990) 26 ECC 161 : (1990) 47 ELT 218
High Courts15 Sept 1989
Indian Oil Corporation Ltd. Vs Joint Chief Labour Commissioner and Appellate Authority and Others Ram Vinod Vs Joint Chief Labour Commissioner and Others
Delhi High Court · (1990) 60 FLR 754 : (1990) ILR Delhi 270 : (1990) LabIC 871 : (1990) 1 LLJ 408