High Courts18 Oct 1989
Issac Babu Vs Union of India and another
Delhi High Court · (1991) CriLJ 152 : (1980) 18 DRJ 177
COURT ARCHIVE
Delhi High Court judgments
1,17,672 judgments · page 5,488 of 5,884
High Courts18 Oct 1989
Kapri International (Pvt.) Ltd. Vs Union of India
Delhi High Court · (1990) 47 ELT 537
High Courts18 Oct 1989
Parmod Kumar Vs State
Delhi High Court · (1990) CriLJ 68 : (1990) 40 DLT 289 : (1990) 3 RCR(Criminal) 292
High Courts17 Oct 1989
Yogesh Gurdasani Vs Delhi Development Authority
Delhi High Court · (1989) RLR 543
High Courts17 Oct 1989
Dilbagh Singh @ Billa Vs Union of India and Others Sukhvinder Singh @ Billa Vs Union of India and Others
Delhi High Court · (1989) CriLJ 2527 : (1989) 39 DLT 27 : (1989) ILR Delhi 512 : (1990) 3 RCR(Criminal) 393
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)
High Courts06 Oct 1989
Om Wati Vs State
Delhi High Court · (1990) CriLJ 304 : (1990) 2 Crimes 151 : (1990) 40 DLT 69 : (1990) 18 DRJ 162 : (1990) 3 RCR(Criminal) 237
High Courts06 Oct 1989
Hari Krishan Gupta Vs Jai Krishan Dass and Others
Delhi High Court · AIR 1990 Delhi 80 : (1990) 40 DLT 361 : (1990) 2 ILR Delhi 534
High Courts06 Oct 1989
Lynn A. Curtis Vs Union of India and Others
Delhi High Court · (1990) CriLJ 74 : (1989) ILR Delhi 518
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)
High Courts04 Oct 1989
Mrs. Elizebeth Mathew and others, Appellants Vs Shri Yasdev and Delhi Transport Corporation
Delhi High Court · (1990) 1 ACC 11 : (1990) ACJ 461 : AIR 1990 Delhi 121 : (1990) 18 DRJ 123
High Courts04 Oct 1989
Elizabeth Mathew and Others Vs Vasdev and Delhi Transport Corporation
Delhi High Court · (1989) ILR Delhi 523
High Courts03 Oct 1989
Jamesh W. Litchfield Vs Narcotics Central Bureau
Delhi High Court · (1990) 40 DLT 97 : (1990) 18 DRJ 129 : (1990) 26 ECC 317 : (1990) 3 RCR(Criminal) 258
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 8
High Courts03 Oct 1989
B.M. Ummar Farook Vs Union of India and Others
Delhi High Court · (1989) 39 DLT 31 : (1989) ILR Delhi 529 : (1990) 3 RCR(Criminal) 257
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 9
High Courts03 Oct 1989
Ishwar Parasram Punjabi Vs Union of India
Delhi High Court · (1990) 40 DLT 91 : (1990) 25 ECC 430 : (1990) 48 ELT 224 : (1990) 1 RCR(Criminal) 209
Criminal Procedure Code, 1973 (CrPC) — Section 482Customs Act, 1962 — Section 110(1A)
High Courts29 Sept 1989
Ashok Solomon Vs Union of India and Others
Delhi High Court · (1990) 40 DLT 388
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 3(1)
High Courts29 Sept 1989
Ambey Flour Mills Pvt. Ltd. Vs Shri Vimal Chand Jain
Delhi High Court · (1991) 70 CompCas 561 : (1990) 40 DLT 78
High Courts28 Sept 1989
Sh. Harish Bhatia Vs Union of India and others
Delhi High Court · (1990) CriLJ 732 : (1990) 41 DLT 693
High Courts28 Sept 1989
Harish Bhatia Vs Union of India and Others
Delhi High Court · (1990) CriLJ 732 : (1990) 41 DLT 693
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3, 3(1)
High Courts27 Sept 1989
S. Jaswant Singh and Others Vs P.N. Handa
Delhi High Court · (1990) 18 DRJ 120