High Courts31 Aug 1989
Madan Lal Vs Union of India and Others
Delhi High Court · (1990) 1 ARBLR 159 : (1990) 40 DLT 330 : (1990) 19 DRJ 310
COURT ARCHIVE
Delhi High Court judgments
1,17,672 judgments · page 5,491 of 5,884
High Courts31 Aug 1989
M.S. Home Decolom and Another Vs Jawahar Lal Nehru University
Delhi High Court · (1989) 2 ARBLR 295 : (1989) 39 DLT 242
High Courts31 Aug 1989
Worldwide Agencies (P) Ltd. and another Vs Margaret T Desor and others
Delhi High Court · (1990) 67 CompCas 589
High Courts29 Aug 1989
Ram Kishan Vs Lalji Mal Tika Ram
Delhi High Court · (1989) 2 ARBLR 404 : (1989) 39 DLT 260
High Courts29 Aug 1989
Bansal Exports (P) Ltd. Vs J.C. Shah and Others
Delhi High Court · (1989) 17 DRJ 262
High Courts29 Aug 1989
K.C. Paul Vs Inder Mohan Baquaya and Another
Delhi High Court · (1989) ILR Delhi 291
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 2Constitution of India, 1950 — Article 227
High Courts28 Aug 1989
K.S. Makin Vs Prasaran Commissioner of Income Tax Group Housing Society Ltd.
Delhi High Court · (1989) 39 DLT 498 : (1990) 1 ILR Delhi 573
High Courts28 Aug 1989
Kanta Rani and Others Vs Staff Selection Commission and Others
Delhi High Court · (1989) 39 DLT 330
High Courts28 Aug 1989
Swastika Metal Works Vs Union of India and Another
Delhi High Court · (1990) ILR Delhi 387
High Courts28 Aug 1989
Jai Parkash Vs Dinesh Dayal and Mayur Carpets (P) Ltd.
Delhi High Court · (1991) CriLJ 418 : (1990) 1 Crimes 546 : (1989) 39 DLT 376 : (1989) 2 ILR Delhi 571
High Courts25 Aug 1989
Mahavir Prashad Vs Sukhdev Mongia and Another
Delhi High Court · (1990) 40 DLT 82 : (1990) RLR 95
Delhi Rent Control Act, 1958 — Section 5(2)Evidence Act, 1872 — Section 32(3)Slum Areas (Improvement and Clearance) Act, 1956 — Section 19
High Courts25 Aug 1989
Leela Ram and Others Vs State
Delhi High Court · (1990) CriLJ 296 : (1989) ILR Delhi 16
High Courts23 Aug 1989
D.T.C. Vs Mohinder Singh
Delhi High Court · (1990) ACJ 739 : AIR 1990 Delhi 66 : (1989) 17 DRJ 337
High Courts23 Aug 1989
Delhi Transport Corporation Vs Mohinder Singh
Delhi High Court · (1990) ACJ 739 : (1990) ILR Delhi 119
High Courts22 Aug 1989
Union of India Vs M/s. Swadeshi Karyalaya and another
Delhi High Court · AIR 1991 Delhi 53
Arbitration Act, 1940 — Section 16, 20, 21, 29, 37Civil Procedure Code, 1908 (CPC) — Section 34Constitution of India, 1950 — Article 120
High Courts22 Aug 1989
Navin Kumar Kapoor Vs The Administrator, Union Territory of Delhi
Delhi High Court · (1990) 26 ECR 281 : (1989) ILR Delhi 225 : (1989) 2 RCR(Criminal) 608 : (1989) RLR 421
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 2(7), 3(1)