High Courts11 Aug 1989
Madbu Bala Vs State (Delhi Administration)
Delhi High Court · (1990) CriLJ 790 : (1989) 17 DRJ 178 : (1989) 2 RCR(Criminal) 449
COURT ARCHIVE
Delhi High Court judgments
1,17,672 judgments · page 5,493 of 5,884
High Courts11 Aug 1989
Rajindernath Vs Union of India and Others
Delhi High Court · (1989) 39 DLT 238
Constitution of India, 1950 — Article 226
High Courts09 Aug 1989
Inder Mohan Agnish Vs Union of India (UOI)
Delhi High Court · (1990) 1 ACC 241
High Courts09 Aug 1989
Poplawski Vs Union of India (UOI) and Others
Delhi High Court · (1989) 24 ECR 643
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1), 9(1)Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts09 Aug 1989
Commissioner of Income Tax Vs Bhagat and Co.
Delhi High Court · (1990) 86 CTR 198 : (1990) 182 ITR 212 : (1989) 47 TAXMAN 201
High Courts09 Aug 1989
Shashi kumar Vs Delhi Administration and Others
Delhi High Court · (1990) 40 DLT 204
High Courts08 Aug 1989
Nirmal Puri Vs Central Bureau of Investigation and Another
Delhi High Court · (1989) 39 DLT 476
High Courts08 Aug 1989
Surjit Singh Vs Union of India and Others
Delhi High Court · (1989) 39 DLT 387 : (1990) 2 ILR Delhi 397
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)Constitution of India, 1950 — Article 22(5)Customs Act, 1962 — Section 108
High Courts07 Aug 1989
Commissioner of Income Tax Vs Bharat Commerce and Industries Ltd. (No. 2)
Delhi High Court · (1990) 184 ITR 143
High Courts07 Aug 1989
Delhi Cloth and General Mills Company Ltd. Vs Municipal Corporation of Delhi
Delhi High Court · (1989) 2 ARBLR 302 : (1989) 17 DRJ 349 : (1990) RLR 29
High Courts04 Aug 1989Dismissed
Food Specialities Ltd. Vs The Union of India (UOI) and Others
Delhi High Court · (1989) 24 ECC 237
High Courts04 Aug 1989
Ansal Properties and Industries Pvt. Ltd. Vs Rajinder Singh and Another
Delhi High Court · (1990) 41 DLT 510 : (1990) 2 ILR Delhi 105 : (1989) RLR 529
High Courts04 Aug 1989
Commissioner of Income Tax Vs Bharat Commerce and Industries Ltd. (No. 1)
Delhi High Court · (1990) 184 ITR 90
High Courts04 Aug 1989
Bharat Overseas Construction (P) Ltd. Vs University Teachers Co-operative Housing Society Ltd.
Delhi High Court · AIR 1991 Delhi 20 : (1991) 1 ARBLR 234 : (1989) 39 DLT 446
High Courts04 Aug 1989
Kanhiya Lal Vs State of Haryana etc.
Delhi High Court · (1989) ILR Delhi 320 : (1989) RLR 420
High Courts03 Aug 1989
Commissioner of Income Tax Vs K.L. Bhatia
Delhi High Court · (1989) 25 ECR 283 : (1990) 182 ITR 361 : (1990) 51 TAXMAN 436
High Courts03 Aug 1989
Joginder Singh Bedi Vs Bawa Darbara Singh and Others
Delhi High Court · (1989) 39 DLT 270 : (1989) 17 DRJ 241
High Courts03 Aug 1989
M/s. Anant Raj Agencies Vs Delhi Development Authority
Delhi High Court · AIR 1990 Delhi 70 : (1990) 41 DLT 597 : (1990) 19 DRJ 57