High Courts26 Jul 1989
Subhash Chander Vs The State
Delhi High Court · (1990) CriLJ 1217 : (1989) 2 RCR(Criminal) 371
COURT ARCHIVE
Delhi High Court judgments
1,17,672 judgments · page 5,495 of 5,884
High Courts26 Jul 1989
The New India Assurance Co. Ltd. Vs Niranjan Singh and Others
Delhi High Court · (1990) 1 ACC 640 : (1990) ACJ 1094 : (1990) ILR Delhi 146 : (1989) RLR 396
High Courts26 Jul 1989
O.K. Ayyappan and Others Vs Daya Singh and Others
Delhi High Court · (1990) 1 ACC 89 : (1990) ACJ 577
High Courts25 Jul 1989
Amrit Soap Company Vs New Punjab Soap Factory
Delhi High Court · (1989) 2 ARBLR 242 : (1989) 39 DLT 186 : (1989) ILR Delhi 333
High Courts24 Jul 1989
Commissioner of Income Tax Vs Smt. Sunita Wadhwa
Delhi High Court · (1990) 48 TAXMAN 251
Income Tax Act, 1961 — Section 256(2), 263
High Courts24 Jul 1989
Oriental Fire and General Insurance Co. Ltd. Vs Prem Prakash
Delhi High Court · (1989) 2 ACC 355 : (1990) ACJ 278
High Courts24 Jul 1989
The Oriental Fire and General Insurance Company Ltd. Vs Laxmi Malhotra and Others
Delhi High Court · (1990) 1 ACC 432 : (1989) ILR Delhi 54
High Courts24 Jul 1989
Hukam Chand and Others Vs Shahzadi Begum and Others
Delhi High Court · (1989) 2 ACC 376
High Courts21 Jul 1989
Commissioner of Income Tax Vs Escorts Farms (P.) Ltd.
Delhi High Court · (1990) 48 TAXMAN 297
Income Tax Act, 1961 — Section 254(2), 256(1), 256(2)
High Courts21 Jul 1989
Kalawati and Another Vs Delhi Transport Corporation and Another
Delhi High Court · (1989) 2 ACC 532
High Courts21 Jul 1989
Commissioner of Income Tax Vs Industrial Finance Corpn. of India Ltd.
Delhi High Court · (1989) 180 ITR 440
Income Tax Act, 1961 — Section 256(1), 256(2)
High Courts20 Jul 1989
Amrit Kaur Vs State
Delhi High Court · (1990) 41 DLT 542 : (1990) 1 DMC 477 : (1990) 19 DRJ 36 : (1989) 2 ILR Delhi 33 : (1989) 2 RCR(Criminal) 350
High Courts20 Jul 1989
Ganga Singh Vs The State
Delhi High Court · (1989) 3 Crimes 306 : (1989) 39 DLT 308 : (1990) 3 RCR(Criminal) 681
High Courts19 Jul 1989
D.B. Gupta Contracts P. Ltd. Vs Punjab National Bank
Delhi High Court · (1989) 2 ARBLR 399 : (1989) 39 DLT 229 : (1989) RLR 354
High Courts19 Jul 1989
Himalaya Trading Co. Vs Commissioner of Wealth-Tax
Delhi High Court · (1989) 47 TAXMAN 449
Income Tax Act, 1961 — Section 27
High Courts19 Jul 1989
Uttam Wires and Machines (P) Ltd. Vs State of Rajasthan and Another
Delhi High Court · AIR 1990 Delhi 72 : (1989) 2 ARBLR 314 : (1989) 39 DLT 291 : (1989) RLR 351
High Courts19 Jul 1989
New India Assurance Co. Ltd. Vs Pushpa and Others
Delhi High Court · (1990) ACJ 1076