High Courts18 Jul 1989
Commissioner of Income Tax Vs J.K. Synthetics Ltd. (No. 2)
Delhi High Court · (1990) 51 TAXMAN 512
Income Tax Act, 1961 — Section 256(2), 33(1)(b)(B)(i), 80I
COURT ARCHIVE
Delhi High Court judgments
1,17,672 judgments · page 5,496 of 5,884
High Courts17 Jul 1989
Mohd. Saleem Vs Union of India and Others
Delhi High Court · AIR 1989 Delhi 340 : (1989) 39 DLT 421 : (1989) 24 ECC 225
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)
High Courts17 Jul 1989
Commissioner of Income Tax Vs J.K. Synthetics Ltd.
Delhi High Court · (1989) 47 TAXMAN 395
Income Tax Act, 1961 — Section 144A, 144B, 147, 148, 256(2)
High Courts13 Jul 1989
Gasam Pour Karami Ligvan Vs Union of India and Others
Delhi High Court · (1990) CriLJ 523 : (1989) 39 DLT 281 : (1989) ILR Delhi 66 : (1990) 1 RCR(Criminal) 629
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 2(1)Constitution of India, 1950 — Article 22(5)
High Courts13 Jul 1989
Commissioner of Income Tax Vs J.K. Synthetics Ltd.
Delhi High Court · (1989) 47 TAXMAN 160
Income Tax Act, 1961 — Section 256(2), 37(3)
High Courts13 Jul 1989
Jaya Kumar Vs State of Kerala
Delhi High Court · (1989) RLR 343
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3Constitution of India, 1950 — Article 22
High Courts13 Jul 1989
Harvimder Singh Vs Union of India and Others
Delhi High Court · (1990) CriLJ 270 : (1990) 1 Crimes 514 : (1989) 39 DLT 337 : (1989) 2 ILR Delhi 70
Constitution of India, 1950 — Article 22(5)
High Courts11 Jul 1989
Shakuntla Devi Vs Jammu and Kashmir Bank Ltd.
Delhi High Court · (1989) 07 DEL CK 0024
High Courts11 Jul 1989
Commissioner of Income Tax Vs Northern India Iron and Steel Co. Ltd.
Delhi High Court · (1989) 179 ITR 599 : (1990) 48 TAXMAN 213
Income Tax Act, 1961 — Section 256, 40A
High Courts11 Jul 1989
Commissioner of Income Tax Vs Smt Pushpawati Goel
Delhi High Court · (1990) 48 TAXMAN 130
Income Tax Act, 1961 — Section 256(2), 263, 64, 64(1)(vi)
High Courts11 Jul 1989
Commissioner of Income Tax Vs Anand Iron and Steel Industries
Delhi High Court · (1989) 47 TAXMAN 453
Income Tax Act, 1961 — Section 256(1), 256(1)(ii), 256(2), 263, 41(2)
High Courts10 Jul 1989
Vijay Kumar Vs Shokat Ali and Others
Delhi High Court · (1991) ACJ 266 : (1990) 41 DLT 80 : (1989) RLR 346
High Courts06 Jul 1989
Harish Uppal Vs Neera Dixit
Delhi High Court · (1989) 17 DRJ 100 : (1989) RLR 372
High Courts04 Jul 1989
P.D. Gupta Vs Reserve Bank of India
Delhi High Court · (1989) 59 FLR 216 : (1989) RLR 337
High Courts04 Jul 1989
Parmod Kumar Vs State
Delhi High Court · (1989) 39 DLT 45 : (1990) 1 ILR Delhi 460
High Courts03 Jul 1989
M. Jaya Kumar Vs State of Kerala and Others
Delhi High Court · (1989) ILR Delhi 77
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3Constitution of India, 1950 — Article 22(5)
High Courts03 Jul 1989
Susheel Saran and Another Vs Director of Advertising and Visual Publicity and Others
Delhi High Court · (1989) 17 DRJ 295
High Courts03 Jul 1989
Joti Prasad Bala Prasad Vs A.C.T. Developers (P.) Ltd.
Delhi High Court · (1990) 68 CompCas 601