High Courts03 Jul 1989
Santosh Kumari and Others Vs Mohammad Arshad Khan and Others
Delhi High Court · (1989) ILR Delhi 81
COURT ARCHIVE
Delhi High Court judgments
1,17,672 judgments · page 5,497 of 5,884
High Courts26 Jun 1989
Subhash Chopra and Another Vs State
Delhi High Court · (1989) 39 DLT 297
Succession Act, 1925 — Section 291
High Courts14 Jun 1989
Nathu Ram Vs State
Delhi High Court · (1990) CriLJ 806 : (1989) 39 DLT 103 : (1989) 17 DRJ 249 : (1989) 24 ECC 139 : (1990) 1 ILR Delhi 604 : (1989) 2 RCR(Criminal) 223
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 42
High Courts07 Jun 1989
Satish Kumar Vs Narcotics Control Bureau
Delhi High Court · (1989) 17 DRJ 257 : (1990) 26 ECR 342 : (1989) ILR Delhi 84 : (1989) 2 RCR(Criminal) 600
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21
High Courts01 Jun 1989
MID LAND FRUIT and VEGETABLE PRODUCTS (INDIA) (P.) LTD. Vs INSPECTING ASSISTANT COMMISSIONER.
Delhi High Court · (1989) 30 ITD 470
High Courts26 May 1989
S. Bhupinder Singh Makkar Vs Narinder Kaur and Others
Delhi High Court · (1989) 17 DRJ 97 : (1989) 2 RCR(Criminal) 253 : (1989) RLR 380
High Courts26 May 1989
Anurag Chopra and others Vs State and others
Delhi High Court · (1990) 1 RCR(Criminal) 179
High Courts26 May 1989
Pukh Raj Jain Vs Smt. Padma Kashyap and Another
Delhi High Court · AIR 1990 Delhi 159 : (1989) 39 DLT 70 : (1989) 17 DRJ 187 : (1989) RLR 546
High Courts26 May 1989
Ajit Prasad Jain Vs N.K. Widhani and Others
Delhi High Court · AIR 1990 Delhi 42 : (1989) 38 DLT 456 : (1990) 26 ECC 284
High Courts25 May 1989
Khushbir Singh Vs State
Delhi High Court · AIR 1990 Delhi 59 : (1989) 39 DLT 37
Evidence Act, 1872 — Section 68Succession Act, 1925 — Section 63
High Courts25 May 1989
Vijay Singh Vs Wadia Institute of Himalayan Geology Society
Delhi High Court · (1989) 39 DLT 169
High Courts25 May 1989
Great Eastern Shipping Co. Ltd. and Another Vs Union of India and Another
Delhi High Court · AIR 1989 Delhi 289 : (1994) 52 ECR 679 : (1992) 58 ELT 374 : (1989) 2 ILR Delhi 1
High Courts24 May 1989
K.C. Bhatia and Associate Vs Urban Improvements Co. (P) Ltd.
Delhi High Court · (1989) 2 ARBLR 308 : (1989) 2 Crimes 512 : (1989) 39 DLT 1 : (1989) ILR Delhi 349
High Courts24 May 1989
Ishwar Parasram Punjabi Vs Union of India and Another
Delhi High Court · (1989) 38 DLT 381 : (1989) 23 ECR 200 : (1989) 2 ILR Delhi 104
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)Constitution of India, 1950 — Article 22(5)
High Courts24 May 1989
W.S. Construction Co. Vs Hindustan Steel Works Construction Ltd.
Delhi High Court · AIR 1990 Delhi 134 : (1989) 2 ARBLR 253 : (1990) 68 CompCas 286 : (1989) 38 DLT 452
High Courts24 May 1989
M/s. W.S. Construction Co. Vs M/s. Hindustan Steel Works Construction Ltd.
Delhi High Court · AIR 1990 Delhi 134 : (1989) 2 ARBLR 253 : (1990) 68 CompCas 286 : (1989) 38 DLT 452
High Courts24 May 1989
Sarbjit Singh and Others Vs All India Fine Arts and Crafts Soclety and Others
Delhi High Court · (1989) ILR Delhi 585
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 6 Rule 14Societies Registration Act, 1860 — Section 15
High Courts23 May 1989
Industrial Finance Corporation of India and another Vs Century Metals Ltd. and another
Delhi High Court · AIR 1990 Delhi 186 : (1992) 2 BC 546 : (1992) 73 CompCas 630
High Courts23 May 1989
Friends Central Government Employees Co-operative House Building Society Limited Vs Registrar, Co-operative Societies and Others
Delhi High Court · (1989) 38 DLT 467