High Courts08 May 1989
Rose Educational Scientific and Cultural Society (Regd.) and others Vs Union of India and others
Delhi High Court · AIR 1990 Delhi 75 : (1989) 38 DLT 344 : (1989) 17 DRJ 132 : (1989) RLR 329
COURT ARCHIVE
Delhi High Court judgments
1,17,672 judgments · page 5,499 of 5,884
High Courts05 May 1989
Surinder Singh Bindra and Others Vs M/s. Hindustan Fasteners (P.) Ltd. and Others
Delhi High Court · AIR 1990 Delhi 32 : (1990) 69 CompCas 718
Companies Act, 1956 — Section 397, 398, 399, 400, 402Limitation Act, 1963 — Article 137
High Courts05 May 1989
Indian Cable Company Limited Vs Prem Chandra Sharma
Delhi High Court · (1989) 39 DLT 87 : (1989) 17 DRJ 53 : (1989) RLR 495
High Courts04 May 1989
Commissioner of Sales Tax Vs Chinar Restaurant
Delhi High Court · (1989) 05 DEL CK 0031
High Courts04 May 1989
Kiran Bedi and Others Vs Delhi Administration and Others
Delhi High Court · (1989) 38 DLT 270
High Courts04 May 1989
Jain Plastic Industry and Others Vs Gopi Chand
Delhi High Court · AIR 1990 Delhi 51 : (1989) 38 DLT 445
High Courts03 May 1989
Commissioner of Income Tax Vs Delhi Automobiles (P.) Ltd.
Delhi High Court · (1989) 79 CTR 150 : (1990) 185 ITR 330
High Courts03 May 1989
Mangalam Cement Co. Ltd. Vs Assistant Collector of C. Ex. and Cus.
Delhi High Court · (1992) 61 ELT 444
High Courts03 May 1989
K.S. Bawa Vs Chief Controller of Imports and Exports
Delhi High Court · (1989) 24 ECR 25 : (1989) ILR Delhi 243
High Courts02 May 1989
Industrial Finance Corporation of India and Another Vs Century Metals Limited and Another
Delhi High Court · (1989) 1 DLT 550
High Courts02 May 1989
Smt. Amar Sang Vs Union of India and others
Delhi High Court · (1990) 1 RCR(Criminal) 227
High Courts02 May 1989
M/s. Moghul Travels and Transport Co. (P.) Ltd. Vs Union of India and Others
Delhi High Court · AIR 1990 Delhi 56 : (1989) 38 DLT 244 : (1989) 17 DRJ 126 : (1989) 2 ILR Delhi 148
High Courts01 May 1989
Upender Singh Vs State
Delhi High Court · (1989) 38 DLT 204
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts01 May 1989
Pride Construction Vs Delhi Development Authority and Another
Delhi High Court · (1989) 2 ARBLR 211 : (1989) 38 DLT 340 : (1989) 17 DRJ 117
High Courts28 Apr 1989
The Statesman Ltd. and Another Vs Union of India and Others
Delhi High Court · (1989) 38 DLT 160
High Courts28 Apr 1989
Khial Asghar Vs Union of India and others
Delhi High Court · (1990) CriLJ 1 : (1989) 38 DLT 325 : (1989) 17 DRJ 90 : (1989) 24 ECR 770 : (1989) 2 ILR Delhi 157
High Courts28 Apr 1989
Miss. Shakun and another Vs Delhi Administration, Delhi
Delhi High Court · (1990) CriLJ 525 : (1989) 38 DLT 376 : (1989) 17 DRJ 112 : (1989) 2 RCR(Criminal) 19
High Courts27 Apr 1989
Commissioner of Income Tax Vs Electric Construction and Equipment Co. Ltd. (No. 3)
Delhi High Court · (1989) 80 CTR 9 : (1990) 185 ITR 651
High Courts26 Apr 1989
Shambhu Nath Singh Vs Union of India and Another
Delhi High Court · (1990) 2 Crimes 528 : (1989) 38 DLT 192 : (1990) 1 ILR Delhi 631
Constitution of India, 1950 — Article 225Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 67Narcotic Drugs and Psychotropic Substances Ordinance, 1988 — Section 3(1)
High Courts25 Apr 1989
Commissioner of Income Tax Vs Electric Construction and Equipment Co. Ltd. (No. 2)
Delhi High Court · (1989) 79 CTR 62 : (1990) 185 ITR 617 : (1989) 47 TAXMAN 179