High Courts10 Apr 1989
Sat Pal Bakshi Vs Durga Dass and others
Delhi High Court · (1989) 66 CompCas 40
COURT ARCHIVE
Delhi High Court judgments
1,17,672 judgments · page 5,501 of 5,884
High Courts10 Apr 1989
Puran Chand Nagia Vs The Aviation Employees Cooperative House Building Society
Delhi High Court · (1989) 2 ARBLR 207 : (1989) 38 DLT 188
High Courts07 Apr 1989
Hyder Vs Union of India and Others
Delhi High Court · (1989) 39 DLT 159 : (1989) 2 ILR Delhi 369
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)
High Courts07 Apr 1989
Shyam Khanna Vs Union of India and Others
Delhi High Court · (1989) ILR Delhi 617(2)
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)
High Courts07 Apr 1989
The Motor and General Finance Ltd. Vs Hira Parsad Kesri and Another
Delhi High Court · (1989) 2 ARBLR 44 : (1989) 17 DRJ 36
High Courts07 Apr 1989
Indu Engineering and Taxtile Ltd. Vs Delhi Development Authority
Delhi High Court · (1989) 2 ARBLR 318 : (1989) CriLJ 1950 : (1989) 39 DLT 14 : (1989) ILR Delhi 378
High Courts05 Apr 1989
USHA RECTIFIER CORPN. (I.) (P.) LTD. Vs INSPECTING ASSITANT COMMISSIONER.
Delhi High Court · (1989) 30 ITD 1 : (1989) 34 TTJ 209
High Courts05 Apr 1989
Virender Bhatti Vs The State
Delhi High Court · (1990) ILR Delhi 163 : (1990) 1 RCR(Criminal) 533 : (1989) RLR 265
High Courts04 Apr 1989
Amrik Singh Vs Union of India and Another
Delhi High Court · (1989) 2 Crimes 172 : (1989) 38 DLT 237
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts04 Apr 1989
Gulshan Raj and Another Vs Kishan Datt and Others
Delhi High Court · (1989) ILR Delhi 175
High Courts04 Apr 1989
Khera Handloom Supply Vs O.B. Exports and Others
Delhi High Court · (1989) 2 DRJ 20 : (1990) ILR Delhi 469
High Courts04 Apr 1989
Redihot Electricals Vs Union of India and Others
Delhi High Court · (1989) 78 CTR 9 : (1989) 38 DLT 167 : (1989) 25 ECR 147 : (1989) 43 ELT 253 : (1990) 185 ITR 664 : (1989) RLR 251 : (1989) 75 STC 257
High Courts03 Apr 1989
Kailash Chand Vs Ganpat Rai
Delhi High Court · (1989) 39 DLT 120 : (1989) 17 DRJ 14 : (1989) RLR 274
High Courts03 Apr 1989
K.K. Mehra Vs State
Delhi High Court · (1989) 16 DRJ 377 : (1989) 2 ILR Delhi 395
High Courts03 Apr 1989
Gunjit Singh Vs State
Delhi High Court · (1989) 17 DRJ 25 : (1989) 1 RCR(Criminal) 459
High Courts02 Apr 1989
Ashok @ Billoo and Another Vs State (Delhi Administration)
Delhi High Court · (1989) 38 DLT 173
High Courts31 Mar 1989
Kishore Kumar Mundhra Vs Union of India and Others
Delhi High Court · (1990) 2 Crimes 67 : (1989) 39 DLT 155 : (1989) 23 ECR 325 : (1989) 2 ILR Delhi 627
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)
High Courts31 Mar 1989
Commissioner of Income Tax Vs Carvanserai Ltd.
Delhi High Court · (1992) 102 CTR 125 : (1991) 192 ITR 684
High Courts31 Mar 1989
Rajinder Pal and Others Vs Man Mohan Kaur and Others
Delhi High Court · (1989) 39 DLT 164