CourtKutchehry.com
HomeJudgmentsCourtKutchehry AIBlogPricing
Courts/Delhi High Court

COURT ARCHIVE

Delhi High Court judgments

1,17,672 judgments · page 5,503 of 5,884

By year

  • 2026
  • 2025
  • 2024
  • 2023
  • 2022
  • 2021
  • 2020
  • 2019
  • 2018
  • 2017
  • 2016
  • 2015
  • 2014
  • 2013
  • 2012
  • 2011
  • 2010
  • 2009
  • 2008
  • 2007
  • 2006
  • 2005
  • 2004
  • 2003
  • 2002
  • 2001
  • 2000
  • 1999
  • 1998
  • 1997
  • 1996
  • 1995
  • 1994
  • 1993
  • 1992
  • 1991
  • 1990
  • 1989
  • 1988
  • 1987
  • 1986
  • 1985
  • 1984
  • 1983
  • 1982
  • 1981
  • 1980
  • 1979
  • 1978
  • 1977
  • 1976
  • 1975
  • 1974
  • 1973
  • 1972
  • 1971
  • 1970
  • 1969
  • 1968
  • 1967
  • 1966
High Courts24 Mar 1989

Commissioner of Income Tax Vs Smt. Sunita Wadhwa

Delhi High Court · (1989) 180 ITR 528

Read judgment
High Courts21 Mar 1989

Commissioner of Income Tax Vs Nav Bharat Nirman P. Ltd.

Delhi High Court · (1989) 180 ITR 462

Read judgment
High Courts21 Mar 1989Dismissed

Commissioner of Income Tax Vs Usha Sales Ltd. (No. 1)

Delhi High Court · (1990) 182 ITR 452

Read judgment
High Courts21 Mar 1989

Commissioner of Income Tax, Delhi, Central-I Vs Escorts Farms P. Ltd.

Delhi High Court · (1989) 80 CTR 226 : (1989) 180 ITR 280

Read judgment
High Courts21 Mar 1989

Commissioner of Income Tax Vs Usha Sales Ltd. (No. 2)

Delhi High Court · (1990) 182 ITR 453

Read judgment
High Courts20 Mar 1989

Commissioner of Income Tax Vs Kabir Dass Investment Ltd.

Delhi High Court · (1989) 180 ITR 409

Read judgment
High Courts20 Mar 1989

National Research Development Corporation of India Vs Britelite Carbons Ltd.

Delhi High Court · (1989) 66 CompCas 299

Read judgment
High Courts19 Mar 1989

Himalaya Trading Co. Vs Commissioner of Wealth Tax

Delhi High Court · (1989) 180 ITR 393

Read judgment
High Courts18 Mar 1989

Commissioner of Income Tax Vs J.K. Synthetics Ltd (No. 2)

Delhi High Court · (1990) 182 ITR 409

Read judgment
High Courts18 Mar 1989

Krishna Kumari Vs Union of India and Others

Delhi High Court · (1989) 38 DLT 221 : (1990) 1 ILR Delhi 192 : (1989) RLR 156

Read judgment
High Courts17 Mar 1989

Ved Pal Anand Vs Union of India and Others

Delhi High Court · (1989) ILR Delhi 264

Customs Act, 1962 — Section 2(39)
Read judgment
High Courts17 Mar 1989

S.R. Farishta Vs Union of India and Others

Delhi High Court · (1989) ILR Delhi 626

Read judgment
High Courts17 Mar 1989

Commissioner of Income Tax Vs J.K. Synthetics Ltd. (No. 1)

Delhi High Court · (1990) 182 ITR 125

Read judgment
High Courts17 Mar 1989

Nagori and Company Vs Indian Sugar Industries Export Corporation Ltd.

Delhi High Court · (1989) ILR Delhi 402

Read judgment
High Courts17 Mar 1989

Sardar Singh and Another Vs State

Delhi High Court · (1989) 38 DLT 206

Read judgment
High Courts17 Mar 1989

M/s. Nagori and Company Vs Indian Sugar Industries Export Corporation Ltd.

Delhi High Court · AIR 1990 Delhi 125

Read judgment
High Courts17 Mar 1989

Satish Sadan Vs Prithvi Raj and Another

Delhi High Court · (1989) 38 DLT 178 : (1991) 1 RCR(Criminal) 287

Criminal Procedure Code, 1973 (CrPC) — Section 145
Read judgment
High Courts16 Mar 1989

S.K. Chaudhary Vs Bhagwan Dass Batra

Delhi High Court · (1989) 38 DLT 196

Read judgment
High Courts16 Mar 1989

Rajesh Vs The State

Delhi High Court · (1989) CriLJ 1814 : (1989) 3 Crimes 638 : (1989) 1 RCR(Criminal) 489 : (1989) RLR 281

Read judgment
High Courts14 Mar 1989

Rajeshwar Parshad and others Vs Municipal Corporation of Delhi and others

Delhi High Court · AIR 1991 Delhi 71

Delhi Municipal Corporation Act, 1957 — Section 346(1), 461
Read judgment
Previous1…5,5015,5025,5035,5045,505…5,884Next

© 2026 CourtKutchehry.com · India’s Intelligent Legal Research Platform

HomeCourtKutchehry AIPrivacy PolicyRefund PolicyTerms and Conditions