High Courts14 Mar 1989
Commissioner of Income Tax, (Central-II) Vs Electric Construction and Equipment Co. Ltd. (No. 1)
Delhi High Court · (1990) 185 ITR 147
COURT ARCHIVE
Delhi High Court judgments
1,17,672 judgments · page 5,504 of 5,884
High Courts13 Mar 1989
Yog Raj Vs State Rohtas Singh Vs State Bhupinder Singh Vs State
Delhi High Court · (1989) 38 DLT 249
High Courts13 Mar 1989
Commissioner of Income Tax Vs J.K. Synthetics Ltd.
Delhi High Court · (1991) 187 ITR 650
High Courts13 Mar 1989
Commissioner of Income Tax Vs J.K. Synthetics Ltd. (No. 2)
Delhi High Court · (1990) 181 ITR 537
High Courts12 Mar 1989
Commissioner of Income Tax Vs J.K. Synthetics Ltd. (No. 1)
Delhi High Court · (1990) 181 ITR 505
High Courts12 Mar 1989
Commissioner of Wealth Tax Vs Sheila Kaushish
Delhi High Court · (1989) 180 ITR 362
High Courts11 Mar 1989
Commissioner of Income Tax Vs Anand Iron and Steel Industries
Delhi High Court · (1989) 80 CTR 89
High Courts11 Mar 1989
Commissioner of Income Tax, Delhi-III Vs Northern India Iron and Steel Co. Ltd.
Delhi High Court · (1989) 80 CTR 199
High Courts11 Mar 1989
Commissioner of Income Tax Vs Smt. Pushpawati Goel
Delhi High Court · (1989) 180 ITR 316
High Courts11 Mar 1989
Commissioner of Income Tax Vs Chet Ram and others
Delhi High Court · (1989) 180 ITR 256
High Courts10 Mar 1989
Arvind Construction Co. and Others Vs Union of India and Others
Delhi High Court · (1989) 38 DLT 129
High Courts10 Mar 1989
J. Joseph Vs Government of India and others
Delhi High Court · (1989) 66 CompCas 886 : (1987) ILR Delhi 89
High Courts10 Mar 1989
Dhani Ram and Others Vs Union of India and Others
Delhi High Court · (1989) 39 DLT 208
High Courts10 Mar 1989
Ram Kishan Vs The State
Delhi High Court · (1989) ILR Delhi 409
Motor Vehicles Act, 1939 — Section 88Penal Code, 1860 (IPC) — Section 279
High Courts10 Mar 1989
Devendra Kumar Jain and Another Vs State (Delhi Administration) and Another
Delhi High Court · (1989) 38 DLT 213 : (1989) 2 ILR Delhi 178 : (1989) 2 RCR(Criminal) 152
High Courts09 Mar 1989
Sahab Singh and Others Vs Union of India and Others
Delhi High Court · (1989) 38 DLT 127 : (1989) RLR 464
High Courts09 Mar 1989
The State Trading Corporation of India Ltd. Vs Chittoor Co-operative Sugar Ltd. and others
Delhi High Court · AIR 1990 Delhi 142 : (1989) 1 ARBLR 419
High Courts09 Mar 1989
National Steel and General Mills Vs Official Liquidator
Delhi High Court · (1990) 69 CompCas 416 : (1989) 38 DLT 151 : (1989) 2 ILR Delhi 185
High Courts09 Mar 1989
Phoenix Properties Pvt. Ltd. Vs Union of India and Another
Delhi High Court · (1989) ILR Delhi 490 : (1989) RLR 177