High Courts22 May 1989
Bansal Plastic Industries Vs Neeraj Toys Industries and Another
Delhi High Court · (1989) 39 DLT 418 : (1989) 17 DRJ 47
COURT ARCHIVE
Delhi High Court judgments
1,17,672 judgments · page 5,498 of 5,884
High Courts19 May 1989
Suwa Ram through Baghu Ram Vs Union of India (UOI) and Others
Delhi High Court · (1989) 25 ECR 142
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3, 3(1), 9(1)
High Courts19 May 1989
A.N. Shervani and Another Vs Lt. Governor and Others
Delhi High Court · (1989) 38 DLT 357 : (1989) RLR 296
High Courts18 May 1989Dismissed
Ratni and Others Vs New India Assurance Co. Ltd. and Others
Delhi High Court · (1990) ACJ 731
High Courts15 May 1989
Balbir Singh Vs Union of India and Others
Delhi High Court · (1989) 39 DLT 233
High Courts12 May 1989
P.C. Bohra and Others Vs National Sports Club of India
Delhi High Court · (1991) 70 CompCas 333 : (1990) ILR Delhi 618
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts12 May 1989
Sansar Chand Vs Union of India and Others
Delhi High Court · (1989) 2 Crimes 508 : (1989) 38 DLT 338 : (1989) 17 DRJ 108
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 10
High Courts11 May 1989
Durga Das Uppal Vs Union of India and Others
Delhi High Court · (1989) 78 CTR 182 : (1989) 39 DLT 25 : (1990) 1 ILR Delhi 42 : (1989) 180 ITR 164 : (1989) 45 TAXMAN 174
High Courts11 May 1989
Rajinder Singh @ Raju Vs Union of India and Others
Delhi High Court · (1989) 25 ECR 249 : (1990) 2 ILR Delhi 188 : (1989) ILR Delhi 188
High Courts10 May 1989
Adesh Aggarwal Vs Union of India and Others
Delhi High Court · (1989) 2 Crimes 523 : (1989) 38 DLT 331
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)
High Courts10 May 1989
Parammal Abdul Rahiman @ Abdu Rahiman Vs Union of India (UOI) and Others
Delhi High Court · (1989) 23 ECR 321
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1), 9(1)
High Courts10 May 1989
Raju Anand Vs Madhu Kumari
Delhi High Court · (1989) 39 DLT 21 : (1989) RLR 365
High Courts09 May 1989
K. Mohd Kunhi Vs Union of India and Others
Delhi High Court · (1989) 2 Crimes 529 : (1989) 38 DLT 333
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)
High Courts09 May 1989
Ram Saroop Vs Ram Nath and Another
Delhi High Court · (1989) 38 DLT 473 : (1990) 1 ILR Delhi 152
High Courts08 May 1989
Union of India and another Vs M/s. Northern Plastics Ltd.
Delhi High Court · AIR 1990 Delhi 129 : (1989) 24 ECC 1
High Courts08 May 1989
Urmila Devi Vs State
Delhi High Court · (1989) ILR Delhi 135 : (1989) 2 RCR(Criminal) 344