High Courts01 May 1997
N.K. Verma Vs Batliboi and Co. Ltd.
Delhi High Court · (1997) 3 AD 889 : (1997) 67 DLT 242 : (1997) 41 DRJ 559
Civil Procedure Code, 1908 (CPC) — Section 115
COURT ARCHIVE
Delhi High Court judgments
1,22,059 judgments · page 5,415 of 6,103
High Courts01 May 1997
Motor and General Finance Ltd. Vs T.J. Josheph and another
Delhi High Court · (1997) 05 DEL CK 0013
High Courts01 May 1997
Beena Misra Vs S.K. Jain and Others
Delhi High Court · (1997) 4 AD 163 : (1997) 2 ARBLR 133 : (1997) 67 DLT 548
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts01 May 1997
Delhi Development Authority Vs Behari Parshad
Delhi High Court · (1997) 42 DRJ 192
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, Order 14 Rule 2, Order 14 Rule 2(2)Industrial Disputes Act, 1947 — Section 25
High Courts30 Apr 1997
Delhi Transport Corporation Vs People Co-operative Labour and Construction Society Ltd.
Delhi High Court · (1997) 4 AD 127 : (1997) 2 ARBLR 196 : (1997) 70 DLT 322 : (1997) 42 DRJ 290
High Courts30 Apr 1997
Sanjay Tandon Vs Sarabjit Singh
Delhi High Court · AIR 1997 Delhi 380 : (1998) 1 CivCC 594 : (1997) 67 DLT 686 : (1997) 42 DRJ 426 : (1997) 4 RCR(Civil) 571
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts30 Apr 1997
R.K. Varshney Vs Financial Commissioner
Delhi High Court · (1997) 4 AD 150 : (1997) 68 DLT 200 : (1997) 42 DRJ 128 : (1997) 4 RCR(Civil) 227
High Courts30 Apr 1997
Avtar Singh Sehmi Vs Rattna Dave
Delhi High Court · (1997) 68 DLT 300 : (1997) 42 DRJ 41
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts29 Apr 1997
Government of National Capital Territory of Delhi Vs Balbir Singh and Others
Delhi High Court · (1997) 67 DLT 468
Industrial Disputes Act, 1947 — Section 25H
High Courts29 Apr 1997
Punjab and Sind Bank Vs Joginder Pal Minocha
Delhi High Court · (1997) 4 AD 411 : (1997) 67 DLT 851 : (1997) 42 DRJ 439
High Courts29 Apr 1997
Govt. of N.C.T. of Delhi Vs Hospital Employees Union, Delhi
Delhi High Court · (1997) 2 LLJ 516
High Courts28 Apr 1997
National Capital Territory of Delhi Vs Bhupinder Singh Chaudhry
Delhi High Court · (1997) 4 AD 16 : (1997) 4 Crimes 37 : (1997) 70 DLT 317 : (1997) 42 DRJ 226 : (1997) RLR 618
Penal Code, 1860 (IPC) — Section 120BPrevention of Corruption Act, 1988 — Section 13(2)
High Courts28 Apr 1997Dismissed
Om Prakash Vs Punjab National Bank
Delhi High Court · (1997) 70 DLT 633 : (1997) 41 DRJ 470
Constitution of India, 1950 — Article 226
High Courts28 Apr 1997
Sudesh Ponnappa Vs Mahanagar Telephone Nigam Ltd.
Delhi High Court · (1997) 3 AD 731 : (1997) 68 DLT 889 : (1997) 43 DRJ 359
Constitution of India, 1950 — Article 226
High Courts28 Apr 1997
Bayer Aktiengesellschaft Vs Ajay Jain
Delhi High Court · (1997) 04 DEL CK 0019
High Courts28 Apr 1997
Ram Chand Verma Vs Delhi Development Authority and Others
Delhi High Court · (1997) 4 AD 161 : (1997) 68 DLT 198
Constitution of India, 1950 — Article 226Contempt of Courts Act, 1971 — Section 12
High Courts28 Apr 1997
M/s. Shoes East Ltd. Vs Allahabad Bank
Delhi High Court · AIR 1997 Delhi 325 : (1998) 94 CompCas 475 : (1997) 117 PLR 57 : (1998) 1 RCR(Civil) 602
High Courts28 Apr 1997
Rajpal Gupta Vs Delhi State Industrial Development Corporation Ltd.
Delhi High Court · (1997) 4 AD 157 : (1997) 2 ARBLR 132 : (1997) 67 DLT 667 : (1997) 42 DRJ 121
High Courts28 Apr 1997
Virender Singh Pappu Vs State
Delhi High Court · (1997) 3 AD 861 : (1997) CriLJ 3098 : (1997) 67 DLT 73 : (1997) 42 DRJ 65 : (1997) 3 RCR(Criminal) 807
Evidence Act, 1872 — Section 32