High Courts06 May 1997
AFL Developers Pvt. Ltd. Vs Veena Trivedi
Delhi High Court · (1997) 4 AD 65 : (1997) 70 DLT 373 : (1997) 43 DRJ 477
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
COURT ARCHIVE
Delhi High Court judgments
1,22,059 judgments · page 5,414 of 6,103
High Courts06 May 1997
Daya Nand Chandila Vs Delhi Development Authority
Delhi High Court · (1997) 4 AD 26 : (1997) 68 DLT 886
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts06 May 1997
Shalimar Rubber Industries Vs Union of India
Delhi High Court · (1998) 103 ELT 217
High Courts06 May 1997
Airtech Pvt. Ltd. Vs New Delhi Municipal Committee and others
Delhi High Court · (1997) 4 AD 44 : (1997) 2 ARBLR 162 : (1997) 67 DLT 582 : (1997) 42 DRJ 110
High Courts05 May 1997
Rajinder Kaur and Another Vs Uttam Kaur Puri and Another
Delhi High Court · (1997) 4 AD 573 : (1997) 68 DLT 460 : (1997) RLR 554
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Delhi Rent Control Act, 1958 — Section 14D
High Courts02 May 1997
Shyam Sunder Trikha Vs Sunita
Delhi High Court · AIR 1998 Delhi 153 : (1997) 67 DLT 619 : (1997) 2 DMC 59 : (1997) 42 DRJ 198
Guardians and Wards Act, 1890 — Section 12
High Courts02 May 1997
K.C.V. Airways Ltd. Vs R.K. Blaggana
Delhi High Court · (1997) 4 AD 31 : AIR 1998 Delhi 70 : (1997) 70 DLT 326 : (1997) 42 DRJ 81
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5
High Courts01 May 1997
Revlon Inc. and Others Vs Sarita Manufacturing Co.
Delhi High Court · (1997) 3 AD 897 : AIR 1998 Delhi 38 : (1997) 1 ARBLR 600 : (1997) 67 DLT 399
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts01 May 1997
B.B. Mahajan Vs Commissioner, Municipal Corporation of Delhi
Delhi High Court · (1997) 43 DRJ 735
Constitution of India, 1950 — Article 226
High Courts01 May 1997
P.K. Bhandari Vs The Hon''ble Speaker Lok Sabha
Delhi High Court · (1997) 42 DRJ 52
Constitution of India, 1950 — Article 226
High Courts01 May 1997
Madan Lal Jain Vs Babu Di Fancy Hatti
Delhi High Court · (1997) 67 DLT 557 : (1997) 42 DRJ 106
High Courts01 May 1997
Jaininder Jain and Others Vs Registrar of Trade Marks and Others
Delhi High Court · (2004) 29 PTC 157
High Courts01 May 1997
Munna Lal Vs State
Delhi High Court · (1997) 67 DLT 55
Penal Code, 1860 (IPC) — Section 300, 34
High Courts01 May 1997
Prakash Chand Lunia Vs Union of India
Delhi High Court · (1997) 4 AD 466 : (1997) 68 DLT 883 : (1997) 42 DRJ 77
Constitution of India, 1950 — Article 226
High Courts01 May 1997
Shriram Pistons and Rings Ltd. Vs Manju Awasthy
Delhi High Court · (1997) 4 AD 689 : (1997) 68 DLT 112 : (1997) 117 PLR 15
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts01 May 1997
ITC Ltd. Vs Gagandeep Singh Sodhi and Another
Delhi High Court · (1997) 4 AD 779 : (1997) 2 ARBLR 525 : (1997) 67 DLT 718
Arbitration Act, 1940 — Section 20
High Courts01 May 1997
Satish Mehra Vs Anita Mehra
Delhi High Court · (1997) 70 DLT 616
Penal Code, 1860 (IPC) — Section 354, 376, 498
High Courts01 May 1997
Vimla Devi and Another Vs Surinder Kumar and Others
Delhi High Court · (1997) 4 AD 420 : (1997) 67 DLT 728
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts01 May 1997
M.P. Jain Vs Bennett Coleman and Co. Ltd. and Others
Delhi High Court · (1997) 2 ARBLR 94 : (1997) 67 DLT 201
High Courts01 May 1997
Delhi Development Authority Vs Rajendra Prasad
Delhi High Court · (1997) 05 DEL CK 0025